High Courts06 Apr 1994Allowed
Jangi Singh Yadav Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 532
Bihar Money Lenders Act, 1974 — Section 12
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 12 of 19
High Courts06 Apr 1994
Pradeep Kumar Vs The Bihar State Co-operative Marketing Union Ltd. and Others
Patna High Court · (1994) 04 PAT CK 0043
High Courts06 Apr 1994Dismissed
Braj Kishore Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0027
High Courts06 Apr 1994Allowed
Mahendra Narayan Sardar Vs The State of Bihar and Another
Patna High Court · (1994) 04 PAT CK 0020
High Courts06 Apr 1994Dismissed
M/s Md. Parwez Ahmed and Another Vs The Union of India and others
Patna High Court · (1994) 2 PLJR 64
Income Tax Act, 1961 — Section 206, 28, 44AC
High Courts05 Apr 1994Allowed
Shree Radhe Govindji and Others Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 89 : (1994) 2 PLJR 337
High Courts05 Apr 1994
Commissioner of Wealth Tax Vs Smt. Shushila Devi Tamakuwala
Patna High Court · (1996) 130 CTR 229 : (1995) 212 ITR 203
Wealth Tax Act, 1957 — Section 5(1)
High Courts05 Apr 1994Allowed
Vidya Sagar Singh Vs Shanti Devi and Others
Patna High Court · (1995) ACJ 942
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts05 Apr 1994
Commissioner of Income Tax Vs Kharsawan Mineral Concern P. Ltd.
Patna High Court · (1995) 213 ITR 270
Income Tax Act, 1961 — Section 214
High Courts05 Apr 1994
1. SMT. PUSPA SINGH (CWJC NO. 6427 OF 1991) 2. AJAY CONSTRUCTION (CWJC NO. 5971 OF 1993) 3. AMARNATH PANDEY (CWJC NO. 9713 OF 1993) Vs UNION OF INDIA AND OTHERS.
Patna High Court · (1995) 212 ITR 62
Income Tax Act, 1961 — Section 269UD
High Courts05 Apr 1994Allowed
Sri Vidya Sagar Singh Vs Shanti Devi and Others
Patna High Court · (1994) 2 PLJR 820
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 165, 173
High Courts05 Apr 1994
Smt. Puspa Singh, Ajay Construction and Amarnath Pandey Vs Union of India (UOI) and Others
Patna High Court · (1995) 212 ITR 62
Income Tax Act, 1961 — Section 269UD
High Courts04 Apr 1994
Ramawatar Singh Vs The Chancellor and Others
Patna High Court · (1994) 04 PAT CK 0059
High Courts04 Apr 1994Allowed
Miss Kumud Vs The State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1138 : (1994) 2 PLJR 402
Bihar State Universities Act, 1976 — Section 35, 57A, 57A(iv)
High Courts02 Apr 1994Allowed
Akhleshwar Singh Vs Bihar State Co-operative Land Development Bank and Others
Patna High Court · (1995) 43 BLJR 163 : (1995) 2 LLJ 1230
High Courts01 Apr 1994Dismissed
Gopal Narayan Singh (Government and Railway Contractor) Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 26
Constitution of India, 1950 — Article 14
High Courts31 Mar 1994Dismissed
Kanti Prasad Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 446
High Courts31 Mar 1994
Krishna Mohan Choudhary Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0022
High Courts30 Mar 1994Dismissed
Ganesh Prasad Agrawal Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1373 : (1994) 2 PLJR 391
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 1994Allowed
I.V.O. Pharmaceuticals (P) Ltd. and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1994) 03 PAT CK 0001