High Courts18 Apr 1994
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others Raj Kumar Hotel and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (1994) 04 PAT CK 0051
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 11 of 19
High Courts18 Apr 1994Allowed
Bihar 440 Volt Vidyut Upbhokta Sangh Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (1994) 04 PAT CK 0021
High Courts16 Apr 1994Dismissed
Raju @ Rajaram Mandal Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 849
Criminal Procedure Code, 1973 (CrPC) — Section 157(2), 167, 167(1), 167(2), 57Penal Code, 1860 (IPC) — Section 390, 391, 393, 395, 398
High Courts15 Apr 1994
Sarswatiji Bhandar Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0032
High Courts15 Apr 1994Allowed
Champaran Sugar Company Ltd. Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0006
High Courts13 Apr 1994
Jyoti Kumar Tripathi Vs State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0018
High Courts12 Apr 1994Dismissed
Ram Nihora Singh Vs Ram Sanjwan Singh
Patna High Court · (1994) 04 PAT CK 0057
High Courts12 Apr 1994Allowed
Mithilesh Prasad Yadav Vs State of Bihar
Patna High Court · (1994) 04 PAT CK 0034
High Courts12 Apr 1994Allowed
Braj Mohan Vs The Chancellor and Others
Patna High Court · (1994) 04 PAT CK 0014
High Courts11 Apr 1994
The Commercial Taxes Bar Assn. Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 76
Bihar Finance Act, 1981 — Section 8Bihar Sales Tax Rules, 1983 — Rule 33
High Courts08 Apr 1994
Surendra Paswan and Others Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0055
High Courts08 Apr 1994
Mithilesh Kumar Singh Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 1300 : (1995) 1 LLJ 973 : (1994) 2 PLJR 249
Industrial Disputes Act, 1947 — Section 10, 2, 25F
High Courts08 Apr 1994Allowed
Bilat Roy Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 857
High Courts08 Apr 1994Allowed
Shambhu Nath Singh Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 533
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 — Rule 3(9)(1), 3(A)(5)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471APrevention of Corruption Act, 1988 — Section 5, 5(2)
High Courts07 Apr 1994Allowed
Jagat Mahto Vs The State of Bihar
Patna High Court · (1994) 2 PLJR 828
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 147, 148, 302, 307
High Courts07 Apr 1994Allowed
Md. Idris Ansari Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 809
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts07 Apr 1994Dismissed
Saryug Prasad Sah and Others Vs The State of Bihar and Others
Patna High Court · (1994) 04 PAT CK 0038
High Courts07 Apr 1994
Smt. Sulochana Devi Nathani Vs Commissioner of Income Tax
Patna High Court · (1995) 126 CTR 202 : (1995) 213 ITR 393
High Courts07 Apr 1994
Akhil Bhartiya Kishan Jute Seva Sangh Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 550
Bihar and West Bengal (State, Area Amalgamation Modification) Act, 1956 — Section 14States Reorganisation Act, 1956 — Section 31
High Courts06 Apr 1994
Md. Parwez Ahmed and Another Vs The Union of India (UOI) and Others
Patna High Court · (1994) 04 PAT CK 0056