High Courts25 Mar 1994Allowed
Major Amrik Singh Vs The Union of India (UOI) and Others
Patna High Court · (1994) 1 PLJR 748
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 13 of 19
High Courts25 Mar 1994Dismissed
Oriental Insurance Co. Ltd. Vs Dulari Devi
Patna High Court · (1994) 03 PAT CK 0025
High Courts23 Mar 1994Dismissed
Yogendra Ram and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0051
High Courts23 Mar 1994
Sukh Sagar Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0048
High Courts23 Mar 1994
Law Lal and Others Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0019
High Courts23 Mar 1994
Indrajit Prasad Vinit Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0005
High Courts23 Mar 1994Dismissed
Patna Branch Accountant General Office Housing Cooperative Society Ltd. Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0003
High Courts22 Mar 1994Allowed
Sky Vision T.V. Vs State of Bihar and Others
Patna High Court · (1995) 2 BLJR 845
Constitution of India, 1950 — Article 265
High Courts22 Mar 1994Dismissed
Patna Branch Accountant General Office Housing Co-operative Society Limited Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0032
High Courts21 Mar 1994Allowed
Hari Narain Sah Vs Ramjatan Singh and Others
Patna High Court · (1994) 03 PAT CK 0047
High Courts18 Mar 1994Dismissed
Ramdeo Sao and Others Vs Md. Quamrul Hoda and Others
Patna High Court · (1994) 03 PAT CK 0014
High Courts18 Mar 1994Allowed
Narbdeshwar Mahadev Mandir Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 832
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 11, 15
High Courts17 Mar 1994Dismissed
The Rajendra Agriculture University Shikshak Manch Vs The Chancellor, Rajendra Agriculture University and Others
Patna High Court · (1994) 2 PLJR 485
Bihar Agriculture University Act, 1987 — Section 36, 36(1), 36(2), 36(4)Bihar and Orissa General Clauses Act, 1917 — Section 28, 36(4), 4(36)General Clauses Act, 1897 — Section 3(39)
High Courts17 Mar 1994Dismissed
Primary Agriculture Credit Cooperative Society Ltd. and Others and Sakarpura Cane Growers Cooperative Society Ltd. Vs State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0050
High Courts17 Mar 1994
New India Issurance Company Ltd. Vs Mamta Devi and Others
Patna High Court · (1994) 03 PAT CK 0044
High Courts17 Mar 1994
Surajdeo Singh Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 39
High Courts17 Mar 1994Allowed
New India Assurance Co. Ltd. Vs Mamta Devi and Others
Patna High Court · (1994) 03 PAT CK 0009
High Courts17 Mar 1994Allowed
Dr. Rai Sudhakar Prasad Vs State of Bihar and Others
Patna High Court · (1994) 2 PLJR 818
High Courts16 Mar 1994Allowed
Kamal Kishore Mishra Vs The State of Bihar and Others
Patna High Court · (1994) 03 PAT CK 0049
High Courts16 Mar 1994Dismissed
Jainarain Manjhi Vs State of Bihar and Another
Patna High Court · (1995) 1 BLJR 453