High Courts23 Feb 1994Dismissed
Satyendra Narayan Singh Vs Bihar University and Others
Patna High Court · (1994) 02 PAT CK 0018
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 16 of 19
High Courts23 Feb 1994Allowed
Rajendra Singh Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0015
High Courts23 Feb 1994
Nand Kishore Singh Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1994) 02 PAT CK 0006
High Courts22 Feb 1994Allowed
Md. Kalimullah and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 757
Constitution of India, 1950 — Article 16
High Courts22 Feb 1994
Hari Prasad Yadav Vs Suresh Prasad Yadav and Another
Patna High Court · (1994) 02 PAT CK 0032
High Courts22 Feb 1994
Commissioner of Income Tax Vs Rastriya Swayam Sevak Sangh
Patna High Court · (1994) 42 BLJR 969 : (1994) 207 ITR 479 : (1994) 1 PLJR 752
High Courts22 Feb 1994
Commissioner of Income Tax Vs N.P. Singh and Others
Patna High Court · (1994) 02 PAT CK 0028
High Courts18 Feb 1994Allowed
Anil Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0021
High Courts18 Feb 1994
Md. Irfan Farooque and Others Vs Director (Primary-Education) and Others
Patna High Court · (1994) 1 PLJR 692
High Courts18 Feb 1994Allowed
Md. Kalimuddin and Others Vs The State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0005
High Courts17 Feb 1994Dismissed
Nawab Haider and Another Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0009
High Courts17 Feb 1994Allowed
Ajay Kumar Mishra and Others Vs The Registrar, Co-operative Societies and Others
Patna High Court · (1995) 2 PLJR 397
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts16 Feb 1994Dismissed
Surendra Prasad Sharma Vs State of Bihar and Others
Patna High Court · (1994) 02 PAT CK 0020
High Courts14 Feb 1994Dismissed
Ram Namuna Sinha, Baij Nath Kumar and Baleshwar Tiwari Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1027 : (1994) 1 PLJR 551
High Courts14 Feb 1994Allowed
Jageshwar Pd. Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 820
Patna Municipal Corporation Act, 1951 — Section 514(1), 514(2), 514(3)
High Courts10 Feb 1994Dismissed
Bihar State Handloom Weavers'' Union and Others Vs State of Bihar and Others
Patna High Court · (1996) 85 CompCas 274 : (1994) 1 PLJR 584
High Courts10 Feb 1994
Dr. Surjit Singh Vs State of Bihar
Patna High Court · (1994) 42 BLJR 645 : (1994) 1 PLJR 405
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482
High Courts10 Feb 1994Allowed
Union of India (UOI) Vs State of Bihar and Another
Patna High Court · (1994) 02 PAT CK 0001
High Courts08 Feb 1994
Navin Kumar Mishra and Others Vs Lalit Narayan Mithila University and Others
Patna High Court · (1994) 2 BLJR 804
High Courts08 Feb 1994Allowed
Ashok Kumar Singh Vs The State of Bihar and 2 Ors.
Patna High Court · (1994) 02 PAT CK 0016