High Courts21 Jan 1994Allowed
Rabindra Nath Trivedi and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1994) 01 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 18 of 19
High Courts20 Jan 1994
H.M.P. Sugar Ltd. Vs State of Bihar and Others Hari Nagar Sugar Mills Ltd. Vs Ramnagar/Bagaha Agricultural Produce Market Committee and Another
Patna High Court · (1994) 01 PAT CK 0022
High Courts20 Jan 1994Dismissed
Amar Nath Thakur Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0002
High Courts18 Jan 1994Dismissed
Auto Tyre Centre Vs United Exhibitors
Patna High Court · (1996) 1 BLJR 250
Partnership Act, 1932 — Section 69
High Courts18 Jan 1994Dismissed
Haji Abdul Aziz Vs Mohd. Wahid and Others
Patna High Court · (1994) 2 BLJR 1380 : (1994) 2 PLJR 396
High Courts18 Jan 1994
Ranjeet Kumar Roy and Others Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 285
High Courts14 Jan 1994Allowed
Bharat Cokung Coal Limited Vs Transport India
Patna High Court · (1994) 2 PLJR 806
Arbitration Act, 1940 — Section 14(2), 30
High Courts14 Jan 1994
Iqbal Chand Khurana and Another etc. etc. Vs State of Bihar and Others etc. etc.
Patna High Court · (1994) 01 PAT CK 0021
High Courts14 Jan 1994
Hira Sao and Another Vs State of Bihar
Patna High Court · (1994) 01 PAT CK 0008
High Courts13 Jan 1994Dismissed
Syed Akhtar Rizvi Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0024
High Courts13 Jan 1994
Smt. Katrina Toppo Vs Smt. Matilda Urain and Others
Patna High Court · (1994) 2 BLJR 999 : (1994) 1 PLJR 486
High Courts13 Jan 1994Allowed
L.M. Batra Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0011
High Courts12 Jan 1994
Binod Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (1994) 42 BLJR 658 : (1994) 1 PLJR 508
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 60, 62, 7
High Courts11 Jan 1994
Shaikh Wajib and Others Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0004
High Courts11 Jan 1994
Akshya Bat Dayal Singh and Others Vs The State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0003
High Courts10 Jan 1994
Ganesh Das Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 49
High Courts10 Jan 1994
Sone Vanaspati Vs State of Bihar and Others
Patna High Court · (1994) 01 PAT CK 0025
High Courts10 Jan 1994Dismissed
Nirmal Chandra Mandal Vs The Accountant General and Others
Patna High Court · (1994) 1 PLJR 605
Bihar Government Servant (Hindi Examination) Rules, 1968 — Rule 2, 3, 7Nationalised Secondary Schools (Conditions of Service) Rules, 1983 — Rule 10, 17, 6
High Courts10 Jan 1994
Haribans Prasad Singh Vs State of Bihar and Another
Patna High Court · (1994) 1 PLJR 765
High Courts06 Jan 1994Allowed
Vikramshila Transformers (Pvt.) Ltd. Vs The State of Bihar and Others
Patna High Court · (1994) 1 PLJR 601