High Courts10 Aug 1994Allowed
Baibhaw Construction Private Limited Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 546
Companies Act, 1956 — Section 20Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 7 of 19
High Courts09 Aug 1994Allowed
Kamal Ranjan Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 536
Constitution of India, 1950 — Article 226, 227Hindu Adoptions and Maintenance Act, 1956 — Section 12, 5
High Courts09 Aug 1994Dismissed
Dr. Bindeshwari Prasad Sahi Vs Rajendra Agriculture University and Others
Patna High Court · (1994) 08 PAT CK 0004
Rajendra Agricultural University Act, 1971 — Section 39(19)
High Courts09 Aug 1994
Inter State Transport Agency Vs The State of Bihar and Others
Patna High Court · (1994) 2 PLJR 860
Bihar Finance Act, 1981 — Section 31(3), 33(5)
High Courts05 Aug 1994
Marwari Stores Vs Commissioner of Income Tax
Patna High Court · (1994) 08 PAT CK 0009
High Courts04 Aug 1994
Controller of Estate Duty Vs S.K. Lahiri
Patna High Court · (1994) 08 PAT CK 0010
High Courts01 Aug 1994Allowed
Ram Kishun Tanti @ Ram Krishna Das Vs Kusmi Devi and Another
Patna High Court · (1994) 08 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 391, 399, 401
High Courts27 Jul 1994
Dr. Indiwar Kumari Vs State of Bihar and Another
Patna High Court · (1995) 1 BLJR 150 : (1995) 1 PLJR 312
Constitution of India, 1950 — Article 226, 227
High Courts26 Jul 1994
Controller of Estate Duty Vs Sri Durganand Jha Sri Durganand Jha Vs Controller of Estate Duty
Patna High Court · (1996) 131 CTR 426 : (1996) 217 ITR 175
Estate Duty Act, 1953 — Section 40, 44, 7
High Courts21 Jul 1994Dismissed
Rajeshwari Devi and Others Vs The State of Bihar and Others
Patna High Court · AIR 1996 Patna 78 : (1995) 43 BLJR 234 : (1995) 1 PLJR 24
Constitution of India, 1950 — Article 19, 19(1), 226Motor Vehicles Act, 1988 — Section 80, 88
High Courts21 Jul 1994
Jaidhari Roy and Others Vs State of Bihar and Others
Patna High Court · (1994) 07 PAT CK 0011
High Courts19 Jul 1994
Ganesh Ram and Others Vs The State of Bihar and Others
Patna High Court · (1995) 1 BLJR 264 : (1995) 2 PLJR 690
Constitution of India, 1950 — Article 12
High Courts14 Jul 1994
Marwari Hotel Vs Commissioner of Income Tax
Patna High Court · (1995) 125 CTR 85 : (1995) 211 ITR 423
Income Tax Act, 1961 — Section 32(1), 32(1A)
High Courts13 Jul 1994Dismissed
Surendra Prasad Vs Member, Board of Revenue, Bihar, Patna and Others
Patna High Court · (1994) 07 PAT CK 0014
High Courts13 Jul 1994Allowed
Jaishri Lohar and Others Vs The State of Bihar and Others
Patna High Court · (1994) 07 PAT CK 0002
High Courts12 Jul 1994
Krishna Mohan Prasad Sah and Others Vs Commissioner of Income Tax
Patna High Court · (1994) 07 PAT CK 0010
High Courts12 Jul 1994Dismissed
Shiv Nath Tiwary Vs Jai Narayan Rai
Patna High Court · (1994) 07 PAT CK 0005
High Courts12 Jul 1994Allowed
Secretary, Bihar State Electrical Supply Workers'' Union and Others Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (1994) 07 PAT CK 0004
High Courts12 Jul 1994Dismissed
Birendra Yadav Vs State of Bihar
Patna High Court · (1995) 1 BLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 4, 439Juvenile Justice Act, 1986 — Section 18, 37, 39, 5, 7
High Courts11 Jul 1994Dismissed
Tata Iron and Steel Co. Ltd. Vs Inspector of Factories Jamshedpur Circle No.1 and Others
Patna High Court · (1995) 1 BLJR 481 : (1995) 1 PLJR 209
Factories Act, 1948 — Section 40B