High Courts14 Dec 1994
M.A. Ubaid Vs The State of Bihar and Another
Patna High Court · (1994) 12 PAT CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Patna High Court judgments, 1994
361 judgments · page 2 of 19
High Courts14 Dec 1994Allowed
Janardan Choudhary and Another Vs Hridya Narain Choudhary and Others
Patna High Court · (1994) 12 PAT CK 0001
High Courts13 Dec 1994
Larson and Tubro Ltd. Vs Commissioner of Commercial Tax and Another
Patna High Court · (1994) 12 PAT CK 0026
High Courts13 Dec 1994Allowed
Bal Mukund Sah and Another Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0014
High Courts12 Dec 1994
Patna University Teachers'' Association Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0033
High Courts09 Dec 1994Dismissed
Miss Krishna Bala Sinha Vs Smt. Manju Verma and Others
Patna High Court · (1994) 12 PAT CK 0007
High Courts07 Dec 1994Allowed
Prem Narayan and Another Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0018
High Courts06 Dec 1994Dismissed
Nutan and Others Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0011
High Courts05 Dec 1994
Nagendra Singh Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0032
High Courts05 Dec 1994Dismissed
Most. Bibi Hassan Bano Vs Ram Tawakya Sharma and Another
Patna High Court · (1994) 12 PAT CK 0030
High Courts05 Dec 1994
Ram Chandra Choudhary Vs Union of India (UOI)
Patna High Court · (1994) 12 PAT CK 0021
High Courts05 Dec 1994
Prem Chandra Choudhary Vs Union of India (UOI) and Others
Patna High Court · (1994) 12 PAT CK 0005
High Courts02 Dec 1994Allowed
Abdul Manan Vs State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0034
High Courts01 Dec 1994Allowed
Dr. Sachita Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1994) 12 PAT CK 0031
High Courts29 Nov 1994Allowed
Bulak Sao Vs Ram Nath Prasad and Another
Patna High Court · (1994) 11 PAT CK 0018
High Courts29 Nov 1994Dismissed
Mukho Mandal and Others Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0015
High Courts28 Nov 1994Allowed
Dr. Abha Prasad @ Abha Sharma Vs Bimal Kishore Prasad
Patna High Court · (1995) 2 DMC 458 : (1995) 2 PLJR 199
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 1994Allowed
Dhokal Mahto and Another Vs Sarkhil Mahto @ Surakhin Mahto and Others
Patna High Court · (1995) 2 BLJR 1217
High Courts25 Nov 1994Allowed
Uttam Chand Jain Vs State of Bihar and Others
Patna High Court · (1994) 11 PAT CK 0013
High Courts25 Nov 1994Dismissed
Bibi Anwarun Nisa Vs Daulat Raison and Another
Patna High Court · (1994) 11 PAT CK 0012
Specific Relief Act, 1963 — Section 16