High Courts11 May 1920
Sheikh Abdul Baqi and Others Vs Kunja Behari Pandey and Others
Patna High Court · 56 Ind. Cas. 818
Bengal Tenancy Act, 1885 — Section 105, 30, 52
COURT ARCHIVE
Patna High Court judgments, 1920
125 judgments · page 4 of 7
High Courts11 May 1920
Musammat Bibi Wasila @ Batashan and Another Vs Syed Shah Sharafat Hussain and Another
Patna High Court · 59 Ind. Cas. 176
High Courts11 May 1920
Rama Singh and Others Vs Janak Singh and Others and Baij Nath Singh
Patna High Court · 56 Ind. Cas. 697
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 May 1920
Mathura Rai and Others Vs Babu Mandal Das and Babu Mukhan Lal
Patna High Court · AIR 1921 Patna 183 : 56 Ind. Cas. 805
Bengal Tenancy Act, 1885 — Section 109(c)
High Courts10 May 1920
Sasibala Dasi and Another Vs Chandra Mohan Dutta and Another
Patna High Court · 56 Ind. Cas. 937
High Courts10 May 1920
Onkar Mal Marwari and Others and Shaikh Johar Ali and Others Vs The Secretary of State for India in Council
Patna High Court · 56 Ind. Cas. 813
Transfer of Property Act, 1882 — Section 108
High Courts10 May 1920
Radhe Mander and Others Vs Fakir Mander and Others
Patna High Court · 56 Ind. Cas. 970
High Courts06 May 1920
Surat Narain Singh and Others Vs Nathuni Rai and Another
Patna High Court · 56 Ind. Cas. 538
Bengal Tenancy Act, 1885 — Section 40
High Courts06 May 1920
Janardan Missir Vs Brijnandan Singh
Patna High Court · 56 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 May 1920
Syed Amjad Hussain and Others Vs Shyam Lal and Others
Patna High Court · 56 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts04 May 1920
Baldeo Singh Vs Sheoraj Kueri
Patna High Court · 56 Ind. Cas. 807
Evidence Act, 1872 — Section 35
High Courts04 May 1920
Raja Kamaleshwari Prosad Singh Vs Lala Jagar Nath Sahai and Others
Patna High Court · 56 Ind. Cas. 949
Contract Act, 1872 — Section 69
High Courts30 Apr 1920
Maharaja Sir Rameshwar Singh Bahadur Vs Subu Lal Jha
Patna High Court · AIR 1921 Patna 360 : 59 Ind. Cas. 25
High Courts30 Apr 1920
Firm Ram Kumar Sheo Chand Rai Vs Firm Tula Ram Nathu Ram
Patna High Court · 56 Ind. Cas. 920
Civil Procedure Code, 1908 (CPC) — Section 22, 23, 24
High Courts30 Apr 1920
Musammat Lachmibati Kumari Vs Nandkumar Singh and Others
Patna High Court · 56 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1920
Khaja Saiyid Muhammad Ali Nawab Vs The Chairman, Municipality of Behar
Patna High Court · 56 Ind. Cas. 821
Bengal Municipal Act, 1932 — Section 85
High Courts28 Apr 1920
Sukhan Rai and Others Vs Chakowri Singh and Others and Laldhari Gope and Others
Patna High Court · 56 Ind. Cas. 752
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 83
High Courts28 Apr 1920
Babu Mohini Mohan Misser and Others Vs Babu Gour Chandra Rai and Others and Babu Pirthi Chand Lal Chowdhuri and Others
Patna High Court · AIR 1921 Patna 32 : 56 Ind. Cas. 762
Evidence Act, 1872 — Section 7SUITS VALUATION ACT, 1887 — Section 11
High Courts27 Apr 1920
Swami Bisudhanand Vs Isri Singh and Another
Patna High Court · 56 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1