High Courts23 Mar 1920
Jag Sahu and Another Vs Rai Radha Kishun and Others
Patna High Court · 56 Ind. Cas. 867
Contract Act, 1872 — Section 16, 74Evidence Act, 1872 — Section 114
COURT ARCHIVE
Patna High Court judgments, 1920
125 judgments · page 6 of 7
High Courts22 Mar 1920
Maharani Janki Kuer of Bettiah Vs Saudagar Ram and Others
Patna High Court · 56 Ind. Cas. 417
Evidence Act, 1872 — Section 13
High Courts22 Mar 1920Dismissed
Kamla Prasad Chaudhuri Vs Kunj Behari Mander
Patna High Court · (1920) 03 PAT CK 0008
High Courts21 Mar 1920
Tiloki Mahton Vs Emperor
Patna High Court · AIR 1921 Patna 302 : 64 Ind. Cas. 47
Criminal Procedure Code, 1898 (CrPC) — Section 190, 200, 202, 203, 476Penal Code, 1860 (IPC) — Section 211
High Courts17 Mar 1920
Emperor Vs Deva Kanta Jha
Patna High Court · 56 Ind. Cas. 500
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts17 Mar 1920
Babu Brahmanand Singh and Others Vs Dund Bahadur Singh and Others Jivan Raut and Others Vs Nirsu Singh and Others
Patna High Court · 56 Ind. Cas. 344
Evidence Act, 1872 — Section 114
High Courts15 Mar 1920
Gowkaran Lal Vs Sarju Saw
Patna High Court · 56 Ind. Cas. 775
Criminal Procedure Code, 1898 (CrPC) — Section 179, 181, 202, 203Penal Code, 1860 (IPC) — Section 403, 406
High Courts12 Mar 1920
Gaya Singh and Others Vs Name Singh add Ors.
Patna High Court · 56 Ind. Cas. 983
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1920
Chaudhury Kesari Sahai Singh Vs Babu Hitnarayan Singh and Others
Patna High Court · 56 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts10 Mar 1920
Raghunath Chatterji and Another Vs Juthu Chattar and Others
Patna High Court · 56 Ind. Cas. 466
Chotanagpur Tenancy Act, 1908 — Section 47
High Courts10 Mar 1920
Sheotahal Singh and Others Vs B. Arjun Das and Others Sita Ram Singh and Another Vs Arjun Das and Others
Patna High Court · 56 Ind. Cas. 879
High Courts03 Mar 1920
Musammat Adhikari Kuer Vs Lokenath Rai and Sheo Shankar Prosad and Others
Patna High Court · 56 Ind. Cas. 426
High Courts01 Mar 1920
Nirghin Mahton Vs Emperor
Patna High Court · 56 Ind. Cas. 660
Criminal Procedure Code, 1898 (CrPC) — Section 476Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 193, 323
High Courts26 Feb 1920
Musammat Manki Koer Vs Musammat Manrakhan Kuer and Others
Patna High Court · 56 Ind. Cas. 841
Probate and Administration Act, 1881 — Section 31, 8
High Courts25 Feb 1920
Adya Singh and Others Vs Nasib Singh and Others
Patna High Court · 56 Ind. Cas. 495
Limitation Act, 1963 — Section 4
High Courts10 Feb 1920
Bhim Bahadur Singh and another Vs Emperor
Patna High Court · (1920) 02 PAT CK 0005
High Courts09 Feb 1920
Ramhit Sahu and Others Vs Mahadeo Chaudhuri and Others
Patna High Court · 56 Ind. Cas. 126
Bengal Tenancy Act, 1885 — Section 23Land Acquisition Act, 1894 — Section 18
High Courts05 Feb 1920
Ujra Mohan Chaudhuri Vs Lachhmi Prasad Chaudhuri and Others
Patna High Court · 56 Ind. Cas. 422
Specific Relief Act, 1963 — Section 42
High Courts03 Feb 1920
Pertap Rai and Another Vs Emperor
Patna High Court · 56 Ind. Cas. 231
Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 238Penal Code, 1860 (IPC) — Section 147, 149, 30, 304, 325