High Courts15 Oct 1920
Shahid Husain Khan Vs Mohammad Zahurul Huq and Another
Patna High Court · 62 Ind. Cas. 577a
Criminal Procedure Code, 1898 (CrPC) — Section 144Transfer of Property Act, 1882 — Section 83
COURT ARCHIVE
Patna High Court judgments, 1920
125 judgments · page 2 of 7
High Courts14 Oct 1920
Munshi Teli and Others Vs Emperor
Patna High Court · 63 Ind. Cas. 619
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 244, 352, 504
High Courts30 Sept 1920
Musammat Phuleshra Kuer Vs Emperor
Patna High Court · 62 Ind. Cas. 185
Penal Code, 1860 (IPC) — Section 193, 209Registration Act, 1908 — Section 82
High Courts13 Sept 1920
Raghunandan Koeri Vs Emperor
Patna High Court · 59 Ind. Cas. 858
Penal Code, 1860 (IPC) — Section 302, 374, 436
High Courts19 Aug 1920
Babu Gajindra Sings and Another Vs Musammat Akal Koer and Another
Patna High Court · 59 Ind. Cas. 292
Bengal Tenancy Act, 1885 — Section 103(a)
High Courts17 Aug 1920
Midnapur Zemindary Co. Ltd. Vs Jaga Nath Sarangi and Others
Patna High Court · 59 Ind. Cas. 314
Chotanagpur Tenancy Act, 1908 — Section 142, 234, 52
High Courts16 Aug 1920
Deoki Lal and Others Vs Ramanand Lal
Patna High Court · AIR 1921 Patna 365 : 59 Ind. Cas. 179
Limitation Act, 1963 — Section 12, 29
High Courts14 Aug 1920
Mulchand Kalwar Vs Gobind Singh and Others
Patna High Court · 59 Ind. Cas. 939
High Courts13 Aug 1920
Debi Deyal Pandey and Others Vs Ram Sakal Pathak and Others
Patna High Court · 58 Ind. Cas. 544
High Courts12 Aug 1920
Mathura Sahu and Others Vs Babu Chandradip Singh and Others
Patna High Court · 59 Ind. Cas. 87
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts09 Aug 1920
Tilkdhari Singh Vs Babu Gour Narain
Patna High Court · AIR 1921 Patna 150 : 59 Ind. Cas. 290
Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts09 Aug 1920
Nand Lal Singh and Another Vs Ramphal Singh and Others
Patna High Court · 59 Ind. Cas. 875
Evidence Act, 1872 — Section 13
High Courts06 Aug 1920
Gulab Chand Ram and Others Vs Pancham Ram
Patna High Court · 59 Ind. Cas. 338
Transfer of Property Act, 1882 — Section 58, 83
High Courts05 Aug 1920
Wazir Nonian Vs Ram Prasad Lal and Others and Sham Bihari Singh and Others
Patna High Court · 59 Ind. Cas. 893
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 106, 107, 4
High Courts05 Aug 1920
Bisweswar Ram and Others Vs Paltu Ram Kahar
Patna High Court · 59 Ind. Cas. 887
Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts02 Aug 1920
Raju Mahton and Others Vs Hossaini Mian and Another
Patna High Court · 59 Ind. Cas. 171
Transfer of Property Act, 1882 — Section 54
High Courts02 Aug 1920
Brijbehari Lal Vs The Chairman of the Municipality and Another
Patna High Court · 63 Ind. Cas. 355
Bengal Municipal Act, 1932 — Section 237, 241
High Courts27 Jul 1920
Jwala Prasad Vs Kopeya Munda and Others
Patna High Court · 59 Ind. Cas. 890
Contract Act, 1872 — Section 43
High Courts22 Jul 1920
Musammat Bibi Wakilan Vs Babu Deo Nandan Prosad and Others
Patna High Court · AIR 1921 Patna 268 : 59 Ind. Cas. 298
Bengal Tenancy Act, 1885 — Section 101(1), 106
High Courts15 Jul 1920
Ashutosh Rai Vs Babu Lal Jhungar
Patna High Court · AIR 1921 Patna 372 : 59 Ind. Cas. 513
Transfer of Property Act, 1882 — Section 73