High Courts14 Dec 1999Allowed
Chandradip Sinha Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 64
COURT ARCHIVE
Patna High Court judgments, 1999
1,175 judgments · page 3 of 59
High Courts14 Dec 1999Allowed
Vijoy Narain Jha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1016
Constitution of India, 1950 — Article 311
High Courts14 Dec 1999Dismissed
Bihar Electricity Board Vs Bihar Powers Workers Union and Others
Patna High Court · (2000) 3 PLJR 65
High Courts14 Dec 1999Allowed
Ram Ashray Prasad Sinha Vs Union of India and Others
Patna High Court · (2000) 1 PLJR 820
Constitution of India, 1950 — Article 226, 227
High Courts14 Dec 1999Allowed
Awadhesh Kumar Singh Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 PLJR 825
High Courts14 Dec 1999Partly Allowed
Jagdish Yadav and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 LLJ 1130
Minimum Wages Act, 1948 — Section 20
High Courts14 Dec 1999Dismissed
Ram Ashray Prasad Sinha Vs Union of India (UOI) and Others
Patna High Court · AIR 2000 Patna 160
Constitution of India, 1950 — Article 226Railways Act, 1989 — Section 11
High Courts14 Dec 1999
Bipin Kumar Rai and Another Vs State of Bihar
Patna High Court · (2000) 1 BLJR 614
Dowry Prohibition Act, 1961 — Section 2, 3, 4Penal Code, 1860 (IPC) — Section 107, 302, 304B, 306
High Courts14 Dec 1999Dismissed
Sri. Radha Krishna Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 2 PLJR 29
High Courts14 Dec 1999Dismissed
Bihar Electricity Board Vs Bihar Powers Workers Union and others
Patna High Court · (1999) 3 PLJR 65
High Courts14 Dec 1999
Vijay Prasad and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 665
High Courts14 Dec 1999Dismissed
Ram Swarath Kohar Vs Bindhyachal Kohar and Others
Patna High Court · (2000) 3 PLJR 493
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts14 Dec 1999Allowed
Chandradip Sinha Vs State of Bihar and Others
Patna High Court · (2000) 2 LLJ 706 : (2000) 3 PLJR 64
Civil Services (Classification, Control and Appeal) Rules — Rule 55A
High Courts13 Dec 1999Dismissed
M/s. Venky Steels (P) Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1999) 3 PLJR 66
High Courts13 Dec 1999Dismissed
Venky Steels (P) Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 PLJR 66
High Courts13 Dec 1999
Bihar Yuva Adhivakta Kalyan Samiti and Another Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 384
Advocates Act, 1961 — Section 6(1), 6(2)Bihar Advocates Welfare Fund Act, 1983 — Section 22, 22(5)Court Fees Act, 1870 — Section 27, 34
High Courts13 Dec 1999Dismissed
Kapildeo Yadav @ Kapil Yadav and Others Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 934
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34
High Courts13 Dec 1999
Shanti Devi Vs State of Bihar
Patna High Court · (2000) 1 BLJR 661 : (2000) 2 PLJR 14
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 8
High Courts13 Dec 1999Allowed
Sampath Kumar Karmkar and Others Vs Gopal Kumar
Patna High Court · (2000) 1 PLJR 875
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts13 Dec 1999Dismissed
JMD Alloys Limited Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 PLJR 60