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Patna High Court judgments, 1999

1,175 judgments · page 5 of 59

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High Courts07 Dec 1999Allowed

Pawan Kumar Gupta and Others Vs State of Bihar and Another

Patna High Court · (2000) 1 BLJR 740 : (2000) 2 PLJR 484

COMPANIES ACT, 1956 — Section 3, 58A
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High Courts07 Dec 1999Dismissed

Hasibul and Another Vs State of Bihar

Patna High Court · (2000) 1 BLJR 743 : (2000) 1 PLJR 903

Penal Code, 1860 (IPC) — Section 395
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High Courts07 Dec 1999Dismissed

Deo Nath Rai @ Deonath Ahir and Others Vs State and Another

Patna High Court · (2000) 1 BLJR 734

Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 324
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High Courts07 Dec 1999Allowed

Bimal Kumar Verma @ B.K. Verma Vs Bihar State Electricity Board and Others

Patna High Court · (2000) 3 PLJR 43

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High Courts07 Dec 1999Allowed

Ram Badan Singh @ Ram Balak Singh Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 818

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 120, 147, 148, 149Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
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High Courts06 Dec 1999

United India Insurance Company Ltd. Vs Most. Nirmala Devi and Others

Patna High Court · (2000) 4 PLJR 45

Motor Vehicles Act, 1988 — Section 173
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High Courts06 Dec 1999Dismissed

Samir Mandal Vs The State of Bihar and Shibani Mandal

Patna High Court · (2000) 1 PLJR 1034

Civil Procedure Code, 1908 (CPC) — Section 11, 12, 125, 13, 14Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(1), 401Evidence Act, 1872 — Section 115, 40, 40, 40, 41, 41, 41
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High Courts06 Dec 1999Allowed

Bivash Kumar Vs State of Bihar and Others

Patna High Court · (2000) 1 PLJR 787

Constitution of India, 1950 — Article 14, 16, 16(1)
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High Courts06 Dec 1999Dismissed

Madan Kishore Pandey and Others Vs Raghubansh Singh and Others

Patna High Court · (2000) 1 BLJR 609 : (2000) 1 PLJR 983

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 144
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High Courts06 Dec 1999Dismissed

Vijay Virat Pashu Mela Vs Bihar State Agricultural Marketing Board and Others

Patna High Court · (2001) 1 PLJR 761

Bihar Agricultural Produce Markets Rules, 1975 — Rule 129Constitution of India, 1950 — Article 226
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High Courts06 Dec 1999Dismissed

Nathuni Choudhary Vs State of Bihar

Patna High Court · (2000) 1 BLJR 670 : (2000) 3 PLJR 401

Penal Code, 1860 (IPC) — Section 392, 395
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High Courts06 Dec 1999

Md. Reyazuddin Khan Vs Shama Ashrafi and Another

Patna High Court · (2000) CriLJ 2490 : (2000) 2 PLJR 457

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127, 127(3), 397
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High Courts06 Dec 1999Allowed

Oriental Insurance Company Ltd., Patna Vs Savitri Devi and Others

Patna High Court · (2000) 4 PLJR 47

Motor Vehicles Act, 1988 — Section 173
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High Courts06 Dec 1999Allowed

Kamta Prasad and Others Vs State of Bihar and Others

Patna High Court · (2000) 1 PLJR 802

Bihar State Housing Board Act, 1982 — Section 59(i)(b), 60
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High Courts05 Dec 1999Dismissed

Bibha Kumari and Others Vs The State of Bihar and Others

Patna High Court · (1999) 1 BLJR 505 : (1999) 1 PLJR 695

Constitution of India, 1950 — Article 14, 141, 309
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High Courts03 Dec 1999

Mosamat Manorama Srivastava Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 577

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High Courts03 Dec 1999Allowed

Smt. Durgesh Nandani Vs State of Bihar and Others

Patna High Court · AIR 2000 Patna 135 : (2000) 1 PLJR 892

Electricity (Supply) Act, 1948 — Section 42Electricity Rules, 1956 — Rule 82Telegraph Act, 1885 — Section 10, 11, 12, 13, 14
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High Courts03 Dec 1999Allowed

Smt. Sushila Srivastava and Others Vs State of Bihar and Others

Patna High Court · (2000) 1 PLJR 301

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, Order 21 Rule 99
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High Courts03 Dec 1999

Neelmani Kumar Vs The State of Bihar and Others

Patna High Court · (2000) 1 PLJR 220

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High Courts02 Dec 1999Dismissed

Sudheshwar Nath Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 49

Income Tax Act, 1961 — Section 148, 149Wealth Tax Act, 1957 — Section 14, 17, 17(1), 18
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