High Courts02 Dec 1999Dismissed
Sudheshwar Nath Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 302 : (2000) 3 PLJR 49
Income Tax Act, 1961 — Section 148, 149
COURT ARCHIVE
Patna High Court judgments, 1999
1,175 judgments · page 6 of 59
High Courts01 Dec 1999Allowed
Rev. H.S.C. Nag. and Others Vs Vijay Christophar Stuart
Patna High Court · (2000) 1 PLJR 279
High Courts01 Dec 1999
Suniram Kisku Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1201
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts01 Dec 1999Allowed
Royal Projects Ltd. and Others Vs State of Bihar and Another
Patna High Court · (2000) 1 BLJR 13
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts01 Dec 1999
Sheoji Singh Vs Brijbansh Singh and Others
Patna High Court · (2000) 2 PLJR 100
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Dec 1999Dismissed
Nand Lal Oraon and Others Vs Sri Suresh Jha and Others
Patna High Court · (2000) 1 PLJR 617
Civil Procedure Code, 1908 (CPC) — Section 100, 9
High Courts01 Dec 1999Allowed
Surendra Prasad Verma Vs The State of Bihar, Bibi Sahana Khatoon and Md. Soslim
Patna High Court · (2001) 1 PLJR 563
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 397
High Courts01 Dec 1999Allowed
Birendra Prasad Gupta Vs State of Bihar and Another
Patna High Court · (2000) 1 BLJR 17
Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 420, 463, 464, 468
High Courts01 Dec 1999Allowed
Syed Mahboob Imam Vs State of Bihar and Another
Patna High Court · (2000) 1 ALT(Cri) 22 : (2000) 1 BLJR 15
Foreigners Act, 1946 — Section 14
High Courts30 Nov 1999Dismissed
Krishna Das Vs State of Bihar
Patna High Court · (2000) 2 PLJR 17
Penal Code, 1860 (IPC) — Section 302
High Courts30 Nov 1999
Sati Ranjan Jamaiyar and Others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 269
High Courts29 Nov 1999Dismissed
Tej Pratap Singh Vs The Union of India and Others
Patna High Court · (2000) 1 PLJR 935
Constitution of India, 1950 — Article 12, 14, 226, 227
High Courts29 Nov 1999Allowed
Ram Govind Ojha and Others Vs Kedar Nath and others
Patna High Court · (2000) 1 PLJR 223
Registration Act, 1908 — Section 47, 75, 75(3)
High Courts29 Nov 1999Allowed
Prem Chand Ram Vs State of Bihar and Others
Patna High Court · (1999) 11 PAT CK 0073
High Courts29 Nov 1999Dismissed
Anik Mandal Vs State of Bihar
Patna High Court · (2000) 1 BLJR 523
Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 1999Dismissed
Munna Mahto Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 646
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 307, 341
High Courts29 Nov 1999Allowed
Mani Ram Yadav Vs Union of India and Others
Patna High Court · (2000) 1 PLJR 239
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts27 Nov 1999Allowed
United India Insurance Company Ltd. Vs Most. Meena Devi and Others
Patna High Court · (2000) 2 PLJR 820
Motor Vehicles Act, 1988 — Section 140
High Courts27 Nov 1999Dismissed
Ranjit Kumar Singh Vs State of Bihar
Patna High Court · (2000) 1 BLJR 297
Penal Code, 1860 (IPC) — Section 302, 376, 511
High Courts27 Nov 1999Allowed
Raudi Sah Vs State and Others
Patna High Court · (2000) 1 BLJR 603
Bihar Privileged Persons Homestead Tenancy Rules, 1948 — Rule 5(1), 5(2)