High Courts19 Nov 1999Allowed
Madan Singh and Others Vs The State of Bihar
Patna High Court · (2001) 3 PLJR 154
Criminal Procedure Code, 1973 (CrPC) — Section 144
COURT ARCHIVE
Patna High Court judgments, 1999
1,175 judgments · page 8 of 59
High Courts19 Nov 1999Dismissed
Gajendra Pd. Sinha and Another Vs Man Mohan Pd. Sinha
Patna High Court · (2000) 1 PLJR 219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts19 Nov 1999Dismissed
Laljeet Prasad Ray and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 326
High Courts19 Nov 1999Dismissed
Ashok Kumar Singh "Viyogi" and etc. Vs State of Bihar
Patna High Court · (2000) CriLJ 1907
Penal Code, 1860 (IPC) — Section 120B, 364, 365, 387
High Courts19 Nov 1999
Jhapsa Kabari and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 513 : (2000) 2 PLJR 175
Penal Code, 1860 (IPC) — Section 148, 302, 34, 364, 380
High Courts19 Nov 1999Dismissed
Krishna Mohan Thakur @ B.D.O. Vs State of Bihar
Patna High Court · (2000) 48 BLJR 539 : (2000) CriLJ 1898
Penal Code, 1860 (IPC) — Section 336, 366A
High Courts19 Nov 1999Dismissed
Jagannath Raut and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 699
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 307
High Courts19 Nov 1999
Most. Bindeshwari Devi and Another Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 95
High Courts19 Nov 1999Allowed
Gopal Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 324
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 10, 11, 12, 13, 14
High Courts19 Nov 1999Allowed
Suman Prasad Srivastava @ Suman Prasad, Madan Prasad Srivastava @ Madan Mohan Prasad, Jayanti Lal Jain and Satya Narayan Poddar Vs The State of Bihar and Dineshwar Prasad Ray
Patna High Court · (2001) 3 PLJR 807
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 46, 52, 53Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 406, 409, 420
High Courts19 Nov 1999Dismissed
Lakhan Paswan and Others Vs Shiwnandan Pd. and Others
Patna High Court · (2001) 1 PLJR 174
Bihar Tenancy Act, 1885 — Section 17, 45F, 45F(5), 48E, 48E(13)
High Courts19 Nov 1999Allowed
Kaushal Kumar and Others Vs The B.P.S.C. and Others Prabhat Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 211
Constitution of India, 1950 — Article 309
High Courts19 Nov 1999
Hareshwar Singh and Shyam Bihari Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 711
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10General Clauses Act, 1897 — Section 16
High Courts18 Nov 1999
National Insurance Company Ltd. Vs Chandrawati Kuar and Others
Patna High Court · (2000) 2 PLJR 832
High Courts18 Nov 1999Dismissed
Smt. Tejashwari Lal Vs Sri. Pancham Lal Sri. Pancham Lal Vs Smt. Tejashwari Lal
Patna High Court · (2000) 2 PLJR 275 : (2000) 2 PLJR 274
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 43 Rule 1Family Courts Act, 1984 — Section 19Limitation Act, 1963 — Article 116, 12(2), 3
High Courts18 Nov 1999
Syed Imam Raza Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 247 : (2000) 1 PLJR 634
High Courts18 Nov 1999Allowed
Ramesh Khanna and Phool Chand Sood Vs State of Bihar
Patna High Court · (2001) 1 PLJR 805
Boilers Act, 1923 — Section 6Coal Mines Regulations, 1957 — Regulation 126, 127, 128Constitution of India, 1950 — Article 226, 227
High Courts18 Nov 1999Allowed
Ranbir Choudhary and Another Vs State of Bihar
Patna High Court · (2000) CriLJ 1554 : (2000) 2 PLJR 777
Essential Commodities Act, 1955 — Section 12A, 7
High Courts18 Nov 1999Dismissed
Shambhu Mandal Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 183 : (2000) 1 PLJR 637