High Courts10 May 1960
Tata Locomotive and Engineering Co. Ltd. Vs Sardar Kartar Singh
Patna High Court · AIR 1961 Patna 37
Evidence Act, 1872 — Section 115
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 7 of 12
High Courts09 May 1960Dismissed
Sarjug Devi and Others Vs Dulhin Kishori Kuer and Others
Patna High Court · AIR 1960 Patna 474
Contract Act, 1872 — Section 69Evidence Act, 1872 — Section 115Limitation Act, 1908 — Section 14
High Courts06 May 1960Allowed
Mahaliram Singhania and Others Vs Upendra Nath Pandey and Others
Patna High Court · AIR 1960 Patna 470
Registration Act, 1908 — Section 32, 34, 35(1), 35(3), 69Registration Rules, 1908 — Rule 25, 42Stamp Act, 1899 — Section 33, 64
High Courts06 May 1960Allowed
The State Vs Dhanpat Chamara and Others
Patna High Court · AIR 1960 Patna 582
Criminal Procedure Code, 1898 (CrPC) — Section 417, 423, 51Evidence Act, 1872 — Section 106, 125, 3, 9Penal Code, 1860 (IPC) — Section 395, 399, 402
High Courts04 May 1960Allowed
Sudhindra Nath Ghosh and Others Vs Dist. Magistrate and Others
Patna High Court · AIR 1961 Patna 254
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(2)Constitution of India, 1950 — Article 226
High Courts04 May 1960Allowed
Rasik Bihari Lal and Another Vs State of Bihar and Others
Patna High Court · AIR 1961 Patna 91
Bihar Land Reforms Act, 1950 — Section 4Constitution of India, 1950 — Article 226
High Courts04 May 1960Dismissed
Raja Khangarjee and Others Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 506
Motor Vehicles Act, 1939 — Section 57(2), 68B, 68C
High Courts04 May 1960
RAJA BAHADUR KAMAKHYA NARAYAN SINGH Vs STATE OF BIHAR AND ANOTHER.
Patna High Court · (1962) 46 ITR 516
Bihar Agricultural Income Tax Act, 1938 — Section 19(2), 25(1)Bihar Finance Act, 1951 — Section 8
High Courts04 May 1960Dismissed
Ram Kishun and Another Vs Murlidhar Sharma
Patna High Court · AIR 1960 Patna 484
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 May 1960
Ramdeep Singh and Others Vs Shyama Singh and Others
Patna High Court · AIR 1961 Patna 71 : (1961) CriLJ 303
Criminal Procedure Code, 1898 (CrPC) — Section 479APenal Code, 1860 (IPC) — Section 193
High Courts29 Apr 1960Allowed
The State Vs Satnarain Bhuvania
Patna High Court · AIR 1960 Patna 514 : (1960) CriLJ 1483 : (1960) 1 FLR 216 : (1960) 2 LLJ 583
Criminal Procedure Code, 1898 (CrPC) — Section 195, 200, 4(1)Factories Act, 1948 — Section 105, 106
High Courts28 Apr 1960
Ramanand Singh and Others Vs Suraj Prasad Singh and Others
Patna High Court · AIR 1961 Patna 101
Easements Act, 1882 — Section 18
High Courts27 Apr 1960Dismissed
Dwarka Singh and Another Vs Nagdeo Singh and Others
Patna High Court · AIR 1961 Patna 390
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Court Fees Act, 1870 — Section 15
High Courts26 Apr 1960Dismissed
State of Bihar Vs Srilal Kejriwal and Others
Patna High Court · AIR 1960 Patna 459 : (1960) CriLJ 1360
Criminal Procedure Code, 1898 (CrPC) — Section 235Evidence Act, 1872 — Section 118, 133, 157Penal Code, 1860 (IPC) — Section 107, 120B
High Courts26 Apr 1960Dismissed
Sarjug Prasad Ishwar Purbey Vs Union of India (UOI)
Patna High Court · AIR 1960 Patna 571
Railways Act, 1890 — Section 72, 74A, 74C
High Courts25 Apr 1960
Mahabir Glass Manufacturing Co. Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 516 : (1960) 39 ITR 421
Income Tax Act, 1961 — Section 23(4), 26A, 66(1)
High Courts22 Apr 1960Dismissed
Monindra Lall Sen Vs Union of India (UOI)
Patna High Court · AIR 1960 Patna 411
Contract Act, 1872 — Section 73
High Courts21 Apr 1960Dismissed
Haridayal Sah Vs Motilal Sarawagi
Patna High Court · AIR 1960 Patna 522
Provincial Insolvency Act, 1920 — Section 24
High Courts21 Apr 1960Dismissed
Mohanlal Sah and Another Vs Samal Ram Potdar and Others
Patna High Court · AIR 1961 Patna 300
Evidence Act, 1872 — Section 65
High Courts20 Apr 1960
Rohtas Industries Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 591 : (1961) 41 ITR 524
Income Tax Act, 1961 — Section 10, 66(1), 9