CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1960

COURT ARCHIVE

Patna High Court judgments, 1960

223 judgments · page 5 of 12

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts31 Aug 1960Allowed

Beyas Singh and Others Vs Ramjanam Ahir and Others

Patna High Court · AIR 1961 Patna 16

Transfer of Property Act, 1882 — Section 41
Read judgment
High Courts30 Aug 1960Dismissed

Brahmanath Singh and Others Vs Chandrakali Kuer and Another

Patna High Court · AIR 1961 Patna 79

Registration Act, 1908 — Section 17(1), 49
Read judgment
High Courts26 Aug 1960

Orissa Textile Mills Ltd. and Another Vs Ganesh Das Ramkishun

Patna High Court · AIR 1961 Patna 107

Contract Act, 1872 — Section 230, 73Sales of Goods Act, 1930 — Section 11
Read judgment
High Courts25 Aug 1960Dismissed

Nathuni Sah and Others Vs Satyanarain Prasad and Others

Patna High Court · AIR 1961 Patna 11

Transfer of Property Act, 1882 — Section 55, 55(1), 55(2)
Read judgment
High Courts18 Aug 1960Dismissed

Haricharan Rai Vs Dwarika Prasad Singh and Others

Patna High Court · AIR 1961 Patna 88

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 101, 102, 103, 104
Read judgment
High Courts16 Aug 1960Allowed

Tilakdhari Bhagat Vs Jagat Rai and Others

Patna High Court · AIR 1961 Patna 76

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73
Read judgment
High Courts16 Aug 1960

Kedar Nath Gupta and Another Vs Dulhin Moti Kuar and Others

Patna High Court · AIR 1961 Patna 470

Court Fees Act, 1870 — Article 17, 7
Read judgment
High Courts12 Aug 1960Dismissed

Misri Lal Nayak and Others Vs Rameshwar Prasad and Others

Patna High Court · AIR 1961 Patna 34

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 34 Rule 6
Read judgment
High Courts12 Aug 1960Allowed

Sampatram Kanhaiya Lal and Others Vs Union of India (UOI)

Patna High Court · AIR 1961 Patna 72

Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 37, 38
Read judgment
High Courts09 Aug 1960Dismissed

Srikant Upadhya and Another Vs Union of India (UOI) and Others

Patna High Court · AIR 1963 Patna 38

Constitution of India, 1950 — Article 20(3), 226, 310, 311
Read judgment
High Courts08 Aug 1960Dismissed

Deep Narain Pandey and Others Vs State of Bihar and Others

Patna High Court · AIR 1960 Patna 575

Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1939 — Section 57(2), 68C, 68D, 68E, 68F(2)
Read judgment
High Courts05 Aug 1960Allowed

Jagannath Singh and Others Vs Rupnarain Singh and Others

Patna High Court · AIR 1960 Patna 564

Limitation Act, 1908 — Article 125, 141, 143
Read judgment
High Courts03 Aug 1960Allowed

Arthur Butler and Co. Ltd. Vs Gulf Oil (India) Private Ltd. and Others

Patna High Court · AIR 1961 Patna 305

Read judgment
High Courts02 Aug 1960Allowed

Markandey Rai Vs Sheo Kumar Thakur and Another

Patna High Court · AIR 1961 Patna 120 : (1961) CriLJ 417

Criminal Procedure Code, 1898 (CrPC) — Section 202, 436
Read judgment
High Courts01 Aug 1960Dismissed

Bhim Mandal Vs Magaram Corain and Others

Patna High Court · AIR 1961 Patna 21

Bihar and Orissa Education Code — Article 187Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 32(5), 35
Read judgment
High Courts28 Jul 1960

The State of Bihar Vs Bipat Gope and Others

Patna High Court · AIR 1961 Patna 247 : (1961) CriLJ 829

Criminal Procedure Code, 1898 (CrPC) — Section 207A(6), 209(1), 439
Read judgment
High Courts28 Jul 1960Dismissed

East Indian Coal Co. Ltd. Vs East Indian Coal Co. Ltd., Workers'' Union

Patna High Court · AIR 1961 Patna 15 : (1961) 3 FLR 53

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1Trade Unions Act, 1926 — Section 13
Read judgment
High Courts27 Jul 1960Allowed

Aneshwar Prasad and Another Vs Misri Lall and Others

Patna High Court · AIR 1961 Patna 28

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 2 Rule 4, Order 34 Rule 1
Read judgment
High Courts27 Jul 1960Dismissed

Union of India (UOI) Vs Hafiz Abdus Shakur

Patna High Court · AIR 1960 Patna 533

Civil Procedure Code, 1908 (CPC) — Section 100Posts and Telegraphs Compilation of Fundamental Rules and Supplementary Rules — Rule 26(9)
Read judgment
High Courts26 Jul 1960Allowed

The Singhbhum Tobacco and Biri Merchants'' Association and Another Vs Assistant Superintendent of Sales Tax and Another

Patna High Court · (1960) 11 STC 808

Constitution of India, 1950 — Article 226
Read judgment
Previous1…34567…12Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions