High Courts20 Sept 1960

Md. Bashir Ahmad Vs The State

Patna High Court · AIR 1961 Patna 252

Criminal Procedure Code, 1898 (CrPC) — Section 423(1), 439Penal Code, 1860 (IPC) — Section 323Railways Act, 1989 — Section 121
High Courts19 Sept 1960Dismissed

State Vs Abdul Rashid

Patna High Court · AIR 1961 Patna 112 : (1961) CriLJ 412

Constitution of India, 1950 — Article 367(3), 7Criminal Procedure Code, 1898 (CrPC) — Section 537Foreigners Act, 1946 — Section 12, 14, 3(2)
High Courts08 Sept 1960

Vishanji Vs The State of Bihar

Patna High Court · (1961) 12 STC 226

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 7
High Courts07 Sept 1960Allowed

Ramautar Mahton Vs The State

Patna High Court · AIR 1961 Patna 203 : (1961) CriLJ 694

Criminal Law (Amendment) Act, 1952 — Section 6, 7(1), 7(3)Penal Code, 1860 (IPC) — Section 161, 409Prevention of Corruption Act, 1947 — Section 5(2), 6