COURT ARCHIVE

Patna High Court judgments, 1960

223 judgments · page 2 of 12

High Courts29 Nov 1960Dismissed

S.M. James and Another Vs Dr. Abdul Khair

Patna High Court · AIR 1961 Patna 242

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 13 Rule 7, Order 13 Rule 7(1)Patna High Court General Rules and Circular Order, 1954 — Rule 10

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High Courts28 Nov 1960

DALMIA INVESTMENT CO. LTD. (NOW SHRI RISHAB INVESTMENT CO. LTD.) Vs COMMISSIONER OF Income Tax, BIHAR.

Patna High Court · (1961) 41 ITR 705

Dividend Duties Act, 1902 — Section 6Income Tax Act, 1961 — Section 12B, 66(1)

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High Courts24 Nov 1960

MURLIDHAR TEJPAL Vs COMMISSIONER OF Income Tax, PATNA.

Patna High Court · (1961) 42 ITR 129

Income Tax Act, 1961 — Section 28(1), 28(1)(c), 28(3)

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High Courts23 Nov 1960

Ramautar Mistri Vs Rajindra Singh

Patna High Court · (1961) CriLJ 139

Civil Procedure Code, 1908 (CPC) — Section 24Penal Code, 1860 (IPC) — Section 193, 24, 463, 465, 470

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High Courts23 Nov 1960Allowed

Rahuria Ramkali Kuer Vs Chhathoo Singh

Patna High Court · AIR 1961 Patna 210

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 132(1)

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High Courts22 Nov 1960Dismissed

Rameshwar Rai and Others Vs Raghu Kahar and Another

Patna High Court · AIR 1961 Patna 369 : (1961) CriLJ 371

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4), 147, 147(1A)

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High Courts22 Nov 1960Allowed

Hafisullah Mian Vs Ugam Thakur and Others

Patna High Court · AIR 1962 Patna 12

Criminal Procedure Code, 1898 (CrPC) — Section 259, 403

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High Courts22 Nov 1960

V. D. TALWAR Vs COMMISSIONER OF Income Tax, BIHAR.

Patna High Court · (1961) 41 ITR 769

Income Tax Act, 1961 — Section 66(1)

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High Courts21 Nov 1960

Union of India(UOI) Vs D.P. Singh

Patna High Court · AIR 1961 Patna 228

Arbitration Act, 1940 — Section 8(1), 8(2)

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High Courts21 Nov 1960Dismissed

Basini Goalin Vs Amrit Gon and Others

Patna High Court · AIR 1961 Patna 276

Constitution of India, 1950 — Article 19(1), 19(5)Santhal Parganas Settlement Regulations, 1872 — Section 27

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High Courts18 Nov 1960Allowed

State of Bihar Vs Ramgarh Farms and Industries Ltd. and Others

Patna High Court · AIR 1961 Patna 302

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts18 Nov 1960Allowed

Dwarika Prasad Vs Member, Board of Revenue and Others

Patna High Court · AIR 1961 Patna 328

Constitution of India, 1950 — Article 226

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High Courts18 Nov 1960Dismissed

Patna Municipal Corporation Vs Ram Bachan Lal

Patna High Court · AIR 1961 Patna 142

Bihar and Orissa Municipal Act, 1922 — Section 107, 107(1), 117Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226

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High Courts18 Nov 1960

Ramchandar Singh Vs The State

Patna High Court · (1961) CriLJ 391

Explosives Act, 1884 — Section 4, 4(1), 5

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High Courts17 Nov 1960

Sri Ram Dalmia Vs The State

Patna High Court · AIR 1961 Patna 361

Essential Commodities Act, 1955 — Section 10(1), 10(2), 3

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High Courts15 Nov 1960Allowed

Bageshwari Prasad Duivedi Vs Deopati Kuer and Another

Patna High Court · AIR 1961 Patna 416

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100Specific Relief Act, 1963 — Section 15

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High Courts11 Nov 1960

Ram Jag Rai Vs Lakshmi Missir Ors.

Patna High Court · (1961) CriLJ 147

Criminal Procedure Code, 1898 (CrPC) — Section 145, 147, 48(3)

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High Courts10 Nov 1960Dismissed

Haricharan Pandey Vs Jamuna Lal and Another

Patna High Court · AIR 1961 Patna 312

Bihar Money Lenders Act, 1938 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 78

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High Courts10 Nov 1960Allowed

Kapildeo Rai Vs Pt. Gopal Dutt Mishra and Another

Patna High Court · AIR 1961 Patna 195

Limitation Act, 1908 — Article 120, 62

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High Courts10 Nov 1960

Bhagwan Lal Vs Union of India(UOI) and Others

Patna High Court · AIR 1961 Patna 200

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 80

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