High Courts09 Nov 1960Dismissed
Prahlad Prasad Mahrotra Vs Thakur Prasad Mehra and Company
Patna High Court · AIR 1961 Patna 149
Civil Procedure Code, 1908 (CPC) — Section 41
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 3 of 12
High Courts08 Nov 1960Allowed
Dipendra Nath Sarkar Vs State of Bihar and Another
Patna High Court · AIR 1963 Patna 54
Bihar High Schools (Control and Regulation of Administration) Act, 1960 — Section 8, 8(1)Constitution of India, 1950 — Article 29, 30, 337
High Courts04 Nov 1960Allowed
Mt. Raisunnissa and Others Vs Mojibur Rahman and Others
Patna High Court · AIR 1961 Patna 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Nov 1960Dismissed
Gobind Lal Vs Bandhu Ram Kahar and Others
Patna High Court · AIR 1961 Patna 240
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts03 Nov 1960
Sheodeni Singh and Another Vs State of Bihar
Patna High Court · (1961) CriLJ 364
Penal Code, 1860 (IPC) — Section 24, 378, 380, 395, 427
High Courts02 Nov 1960Dismissed
Sakaldeep Rai and Others Vs Sarjug Rai and Others
Patna High Court · AIR 1961 Patna 460
Evidence Act, 1872 — Section 13
High Courts27 Oct 1960Allowed
Binda Prasad Vs United Bank of India Ltd. and Others
Patna High Court · AIR 1961 Patna 152
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 5 Rule 1, Order 5 Rule 5, Order 8 Rule 1, Order 8 Rule 10
High Courts27 Oct 1960Dismissed
Parmeshwar Mandal Vs Mahendra Nath Tewari and Others
Patna High Court · AIR 1961 Patna 466
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 33, Order 7 Rule 7
High Courts20 Oct 1960Allowed
Sudhansu Kumar Ghose and Another Vs Land Acquisition Officer and Others
Patna High Court · AIR 1961 Patna 150
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 30
High Courts18 Oct 1960Allowed
Harinagar Sugar Mills Ltd. Vs Choudhary Sia Saran Sinha and Another
Patna High Court · AIR 1961 Patna 232 : (1961) 3 FLR 12 : (1961) 2 LLJ 511
Industrial Disputes Act, 1947 — Section 33, 33(2), 33(5)
High Courts18 Oct 1960Dismissed
Chhote Lal Sahu Vs Uchit Mahton
Patna High Court · AIR 1961 Patna 175 : (1961) CriLJ 343
Criminal Procedure Code, 1898 (CrPC) — Section 479APenal Code, 1860 (IPC) — Section 193, 196, 471
High Courts18 Oct 1960Dismissed
Nandlal Tanti and Others Vs Jagdeo Singh and Others
Patna High Court · AIR 1962 Patna 36
Civil Procedure Code, 1908 (CPC) — Section 122, 125, 151, 152, 35
High Courts17 Oct 1960Allowed
Shreedhar Thakur and Others Vs Kesho Sao and Others
Patna High Court · AIR 1962 Patna 468
Criminal Procedure Code, 1898 (CrPC) — Section 146(1), 439
High Courts13 Oct 1960Dismissed
Paras Nath Verma Vs Life Insurance Corporation of India and Others
Patna High Court · AIR 1961 Patna 176
High Courts12 Oct 1960Allowed
Pandey Surendra Nath Sinha and Another Vs Bageshwari Pd.
Patna High Court · AIR 1961 Patna 164
Penal Code, 1860 (IPC) — Section 147, 499
High Courts10 Oct 1960Allowed
Smt. Kalabati and Another Vs Chandranarain Mandal and Others
Patna High Court · AIR 1962 Patna 55
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Oct 1960Dismissed
Bindeshwari Prasad Vs District Board of Saran
Patna High Court · AIR 1961 Patna 134
Limitation Act, 1908 — Section 19
High Courts07 Oct 1960
Birichh Buian and Others Vs The State
Patna High Court · AIR 1961 Patna 255 : (1961) CriLJ 837
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts06 Oct 1960Dismissed
Johri Mull Prahlad Rai Vs Hira Lal Seth
Patna High Court · AIR 1961 Patna 198
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts05 Oct 1960
Union of India (UOI) Vs Sm. Taiyaba Khatoon
Patna High Court · AIR 1961 Patna 268
Wireless Telegraphy (Possession) Rules, 1933 — Rule 18, 2, 3Wireless Telegraphy Act, 1933 — Section 10, 2(2), 3, 5