High Courts25 Jul 1960Allowed
Bhola Sahu Vs Chameli Devi and Another
Patna High Court · AIR 1960 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 63(1), 73
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 6 of 12
High Courts22 Jul 1960Dismissed
Rambilas Rai (Singh) Vs Ramji Rai (Singh)
Patna High Court · AIR 1960 Patna 562
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts19 Jul 1960Dismissed
Janki Raman Pd. Mishra and Another Vs Koshalyanandan Pd. Mishra and Others
Patna High Court · AIR 1961 Patna 293
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 21Limitation Act, 1908 — Article 124, 131
High Courts19 Jul 1960Dismissed
Rajeshwari Prasad Vs Ram Babu Gupta
Patna High Court · AIR 1961 Patna 19 : (1961) CriLJ 144
Probation of Offenders Act, 1958 — Section 4, 5, 6
High Courts13 Jul 1960Allowed
Sri Sri Mahabirji of Asthal Saifganj and Another Vs Mt. Saraswati Devi
Patna High Court · AIR 1960 Patna 527
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 6Court Fees Act, 1870 — Section 10, 12
High Courts12 Jul 1960Allowed
Ambika Prasad Thakur and Others Vs Siva Parsan Singh and Others
Patna High Court · AIR 1960 Patna 587
Arbitration Act, 1940 — Section 14, 25, 31, 32, 33
High Courts11 Jul 1960Allowed
Ramchandra Prasad Vs Sub-Divisional Magistrate and Others
Patna High Court · AIR 1960 Patna 589
Bihar Panchayat Raj Act, 1948 — Section 79, 84BConstitution of India, 1950 — Article 226
High Courts09 Jul 1960Allowed
North Eastern Railway and Another Vs Ram Lal Golcha
Patna High Court · AIR 1960 Patna 489
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2Evidence Act, 1872 — Section 123General Clauses Act, 1897 — Section 24
High Courts08 Jul 1960Dismissed
Ram Kishore Prasad Vs Rameshwar Mahton and Others
Patna High Court · AIR 1960 Patna 570
High Courts08 Jul 1960Dismissed
Gajo Rai and Others Vs Gaura Devi and Others
Patna High Court · AIR 1960 Patna 498
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Easements Act, 1882 — Section 15, 52
High Courts08 Jul 1960
M. Ghosh Vs The State of Bihar
Patna High Court · AIR 1961 Patna 272 : (1961) 12 STC 154
Bihar Sales Tax Act, 1947 — Section 2, 4(5)(a)
High Courts08 Jul 1960Dismissed
Sukhdeo Maharaj Vs Gopal Lal and Others
Patna High Court · AIR 1960 Patna 502
High Courts30 Jun 1960Allowed
Tata Iron and Steel Co. Ltd. Vs Puran Singh and Others
Patna High Court · AIR 1960 Patna 523 : (1960) 1 FLR 226 : (1961) 1 LLJ 192
Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 4, 7Payment of Wages Act, 1936 — Section 15(3), 2
High Courts16 May 1960
Jamuna Rai and Others Vs Chandradip Rai and Others
Patna High Court · AIR 1961 Patna 178
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 9
High Courts12 May 1960Dismissed
Express Auto Service (Private) Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1960 Patna 537
Central Motor Vehicles Rules, 1989 — Rule 70, 71Motor Vehicles Act, 1939 — Section 64, 64A
High Courts12 May 1960Dismissed
Ram Gulam Singh and Others Vs Palakdhari Singh and Others
Patna High Court · AIR 1961 Patna 60
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 May 1960
In Re: Bhola Nath Chaudhary
Patna High Court · AIR 1961 Patna 1 : (1961) CriLJ 134
Contempt of Courts Act, 1971 — Section 3(2)
High Courts11 May 1960Dismissed
Parichhan Singh Vs Heman Singh and Another
Patna High Court · AIR 1961 Patna 94 : (1961) CriLJ 304
Criminal Procedure Code, 1898 (CrPC) — Section 12(2), 145
High Courts11 May 1960Dismissed
Smt. Fulkalia Vs Nathu Ram and Others
Patna High Court · AIR 1960 Patna 480
Evidence Act, 1872 — Section 50, 60Succession Act, 1925 — Section 385
High Courts10 May 1960Allowed
Mahadeo Bind Vs State of Bihar
Patna High Court · AIR 1960 Patna 551 : (1960) CriLJ 1647
Penal Code, 1860 (IPC) — Section 411