High Courts20 Apr 1960
BYOMKESH CHAKRAVARTY AND OTHERS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1960) 39 ITR 303
Finance Act, 1955 — Section 2Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 8 of 12
High Courts19 Apr 1960Allowed
The Management of New Jamehari Khas Colliery Vs Chairman, Central Government Industrial Tribunal and Others
Patna High Court · AIR 1960 Patna 542 : (1960) 1 FLR 125
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 16, 7Industrial Disputes Act, 1947 — Section 23, 24
High Courts18 Apr 1960
Commissioner of Income Tax Vs Sobharam Jokhiram
Patna High Court · AIR 1960 Patna 541 : (1960) 39 ITR 299
Income Tax Act, 1922 — Section 10(2), 10(3)
High Courts13 Apr 1960Dismissed
Smt. Savitri Devi Vs Jiwan Chaudhary and Others
Patna High Court · AIR 1960 Patna 548
High Courts12 Apr 1960Allowed
Janak Yadav Vs The State of Bihar
Patna High Court · AIR 1960 Patna 546 : (1960) CriLJ 1646
Penal Code, 1860 (IPC) — Section 378
High Courts11 Apr 1960Dismissed
Rangabati Vs United Bank of India Ltd. and Another
Patna High Court · AIR 1961 Patna 158
Evidence Act, 1872 — Section 101, 102, 103, 104, 114Transfer of Property Act, 1882 — Section 52, 58, 59
High Courts09 Apr 1960
Aditya Narain Sinha Vs The State
Patna High Court · (1961) CriLJ 687
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)(a), 386(2)
High Courts09 Apr 1960
Ram Birich Mahto Vs Bishwanath Misser
Patna High Court · (1960) 04 PAT CK 0001
Penal Code, 1860 (IPC) — Section 379, 426
High Courts08 Apr 1960Dismissed
Ananda Prasad Thakur Vs Chandra Shekhar Prasad Thakur and Others
Patna High Court · AIR 1960 Patna 426
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(3)
High Courts08 Apr 1960Allowed
Sheoshanker Prasad Vs The State
Patna High Court · AIR 1960 Patna 552 : (1960) CriLJ 1649
Criminal Procedure Code, 1898 (CrPC) — Section 237, 403(1), 439Penal Code, 1860 (IPC) — Section 109, 419
High Courts07 Apr 1960Dismissed
Ramdeo Kabra Vs Fakiran Devi and Others
Patna High Court · AIR 1960 Patna 425
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60
High Courts07 Apr 1960Allowed
Manik Mahton Vs Kalicharan Mahton and Others
Patna High Court · AIR 1960 Patna 392
Limitation Act, 1908 — Article 139, 142, 144Specific Relief Act, 1963 — Section 42
High Courts06 Apr 1960
Uma Shankar Prasad Narain Singh Vs Mst. Saraswati Devi and Others
Patna High Court · AIR 1961 Patna 68
Limitation Act, 1908 — Section 19
High Courts06 Apr 1960Allowed
Thakur Prasad Vs Union of India (UOI) and Another
Patna High Court · AIR 1960 Patna 419
Railways Act, 1890 — Section 77
High Courts04 Apr 1960
Rambalam Pd. Singh and Others Vs State of Bihar
Patna High Court · AIR 1960 Patna 507 : (1960) CriLJ 1479
Criminal Procedure Code, 1898 (CrPC) — Section 143, 209, 379, 436, 437
High Courts02 Apr 1960Allowed
Deolall Rai and Others Vs The State of Bihar and Others
Patna High Court · AIR 1960 Patna 413
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5A
High Courts02 Apr 1960Dismissed
S.M. Khodabux and Another Vs The Union of India (UOI)
Patna High Court · AIR 1960 Patna 410
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 100, 101Constitution of India, 1950 — Article 294Government of India Act, 1935 — Section 172(1)
High Courts02 Apr 1960Allowed
Arjun Singh and Others Vs Singeshwar Choudhary
Patna High Court · AIR 1960 Patna 513 : (1960) CriLJ 1486
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Apr 1960Dismissed
Jagarnath Jain and Another Vs P.C. Bhagat and Another
Patna High Court · AIR 1961 Patna 306
Administration of Evacuee Property Act, 1950 — Section 7(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Apr 1960Dismissed
Smt. Lalbati Kuer Vs Satchitanand Verma and Others
Patna High Court · AIR 1960 Patna 418
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 11