High Courts08 Mar 1960Allowed
Chandrika Singh Vs Parsidh Narayan Singh and Others
Patna High Court · AIR 1960 Patna 504
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151
COURT ARCHIVE
Patna High Court judgments, 1960
223 judgments · page 10 of 12
High Courts07 Mar 1960Allowed
Ramniranjan Prasad Tulshyan and Others Vs Gajadhar Prasad and Others
Patna High Court · AIR 1960 Patna 525
Transfer of Property Act, 1882 — Section 111, 114
High Courts04 Mar 1960Allowed
Narain Ganjhu Vs Mt. Pancho Gaunjhin and Others
Patna High Court · AIR 1960 Patna 519 : (1960) CriLJ 1487
Criminal Procedure Code, 1898 (CrPC) — Section 146, 146(1A)
High Courts01 Mar 1960Allowed
Paresh Nath Mahanty Vs Ghasiram Mahanty and Others
Patna High Court · AIR 1960 Patna 407
Evidence Act, 1872 — Section 17
High Courts29 Feb 1960Allowed
Mohammad Daud Vs Abu Mohammad and Another
Patna High Court · AIR 1961 Patna 310
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 91
High Courts26 Feb 1960Dismissed
Wali Mohammad Khan Vs Taj Baro and Others
Patna High Court · AIR 1960 Patna 293
High Courts26 Feb 1960Dismissed
Union of India (UOI) Vs Jagatpal Darolia and Another
Patna High Court · AIR 1960 Patna 340
Limitation Act, 1908 — Article 30, 31Railways Act, 1890 — Section 75
High Courts26 Feb 1960Allowed
Smt. Ambika Devi Vs Sachita Nandan Prasad
Patna High Court · AIR 1960 Patna 289
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 107, 51
High Courts24 Feb 1960
In Re: Badri Narain
Patna High Court · (1960) CriLJ 974
Legal Practitioners Act, 1879 — Section 13, 7
High Courts24 Feb 1960
The State of Bihar Vs Shiv Prasad Lal Seth and Another
Patna High Court · AIR 1960 Patna 326 : (1960) CriLJ 979
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 514Judicial Officers Protection Act, 1850 — Section 1
High Courts24 Feb 1960
Merchant and Co. Vs Pura Golakdih Coal Co. and Others
Patna High Court · AIR 1960 Patna 364
Contract Act, 1872 — Section 182, 233
High Courts22 Feb 1960Allowed
Mahadei Haluai Vs Ram Krishna Singh and Another
Patna High Court · AIR 1960 Patna 354
Transfer of Property Act, 1882 — Section 107, 53A
High Courts19 Feb 1960Dismissed
Mt. Sampato Kuer and Another Vs Dulhin Mukha Debi and Others
Patna High Court · AIR 1960 Patna 360
Civil Procedure Code, 1908 (CPC) — Section 60(1)Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts17 Feb 1960Dismissed
Gyan Chand Sunda and Another Vs Ram Prasad Agarwalla and Others
Patna High Court · AIR 1960 Patna 503
Transfer of Property Act, 1882 — Section 63A, 63A(1), 63A(2)
High Courts17 Feb 1960
Indian Copper Corporation Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1960 Patna 328 : (1960) 30 CompCas 200 : (1960) 38 ITR 544
Income Tax Act, 1961 — Section 10(2)(XV), 66(1)
High Courts15 Feb 1960Allowed
Sheonandan Singh Vs Mahabir Singh
Patna High Court · AIR 1960 Patna 499
Limitation Act, 1908 — Article 182(7)
High Courts11 Feb 1960
The Commissioner of Income Tax Vs K.C.S. Reddy and Messions Indian Union Mica Company
Patna High Court · AIR 1960 Patna 398 : (1960) 38 ITR 560
Bihar Mica Act, 1947 — Section 4(1), 7Income Tax Act, 1922 — Section 26A
High Courts10 Feb 1960Allowed
Bihari Lal Shyamsundar Vs Union of India(UOI) and Others
Patna High Court · AIR 1960 Patna 397
Partnership Act, 1932 — Section 69, 69(2), 69(3)
High Courts10 Feb 1960
Rameshwar Mandal Vs The State
Patna High Court · AIR 1960 Patna 309 : (1960) CriLJ 976
Penal Code, 1860 (IPC) — Section 228
High Courts09 Feb 1960Dismissed
Abdul Majid and Others Vs The State Transport Appellate Authority and Others
Patna High Court · AIR 1960 Patna 333
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 44(2)