COURT ARCHIVE

Patna High Court judgments, 1950

183 judgments · page 3 of 10

High Courts29 Sept 1950Allowed

The Bukhtiarpur Bihar Light Railway Co. Ltd. Vs The District Board and Another

Patna High Court · AIR 1952 Patna 23

Bengal Tramways Act, 1883 — Section 41Constitution of India, 1950 — Article 132, 133, 133(1), 134(1), 226

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High Courts22 Sept 1950

Rameshwar Prasad Sahu Vs Parmeshwar Prasad Sahu and Others

Patna High Court · AIR 1951 Patna 1

Limitation Act, 1908 — Article 182, 182(2)

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High Courts20 Sept 1950Dismissed

Ramcharitar Sah Vs Bifai Mahto and Others

Patna High Court · AIR 1951 Patna 288

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts20 Sept 1950Allowed

Sheopujan Singh and Another Vs Chandi Singh and Others

Patna High Court · AIR 1951 Patna 283

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 5, Order 22 Rule 3, Order 22 Rule 5, 151

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High Courts19 Sept 1950

Shri Subodh Gopal Bose Vs Dalmia Jain and . Co. Ltd. and Others

Patna High Court · AIR 1951 Patna 266

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 144

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High Courts15 Sept 1950Allowed

Ramnivas Khandelwal and Another Vs Mt. Mariam

Patna High Court · AIR 1951 Patna 260

Workmens Compensation Act, 1923 — Section 19, 19(1), 2(1), 30(1), 30(5)

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High Courts14 Sept 1950Dismissed

Hitlal Mahton Vs Kameshwar Singh Bahadur and Others

Patna High Court · AIR 1951 Patna 6

Bihar Tenancy Act, 1885 — Article 3, 148, 26A

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High Courts12 Sept 1950

Sukh Lal Gope and Another Vs Satyadeo Prasad and Others

Patna High Court · AIR 1951 Patna 311

Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A

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High Courts12 Sept 1950

Harendra Nath Pathak Vs The State

Patna High Court · AIR 1951 Patna 285

Criminal Procedure Code, 1898 (CrPC) — Section 144, 539B, 561A

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High Courts12 Sept 1950Dismissed

The Province of Bihar Vs Abdul Majid

Patna High Court · AIR 1951 Patna 439

Civil Procedure Code, 1908 (CPC) — Section 109, 110

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High Courts12 Sept 1950

Mahabir Singh and Others Vs The State

Patna High Court · AIR 1951 Patna 296

Criminal Procedure Code, 1898 (CrPC) — Section 236, 423Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 412

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High Courts12 Sept 1950

Rajbanshi Thakur Vs Chandey Jha and Others

Patna High Court · AIR 1951 Patna 307

Criminal Procedure Code, 1898 (CrPC) — Section 439, 522, 522(3)

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High Courts08 Sept 1950

Ram Prasad Sao Vs Shankar Prasad Sao

Patna High Court · AIR 1951 Patna 90

Criminal Procedure Code, 1898 (CrPC) — Section 141, 144

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High Courts08 Sept 1950Dismissed

Bukhtiarpur Bihar Light Rly. Co. Ltd. Vs State of Bihar and Others

Patna High Court · AIR 1951 Patna 231

Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 1

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High Courts30 Aug 1950Dismissed

Kalyanpur Lime Works Ltd. Vs The State of Bihar and Another

Patna High Court · AIR 1951 Patna 226

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2

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High Courts28 Aug 1950

Dewan Singh and Others Vs Deo Narain Singh and Others

Patna High Court · AIR 1951 Patna 253

Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4)

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High Courts28 Aug 1950Dismissed

Parmeshwar Ram Bhadani Vs The State of Bihar and Another

Patna High Court · AIR 1951 Patna 230

Criminal Procedure Code, 1898 (CrPC) — Section 344, 439, 561A

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High Courts27 Aug 1950

Girija Nandan Singh and others Vs Girdhari Singh and others

Patna High Court · (1950) 08 PAT CK 0021

Evidence Act, 1872 — Section 91, 92Registration Act, 1908 — Section 17, 17(1)(b), 49Stamp Act, 1899 — Section 35

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High Courts25 Aug 1950Dismissed

Ghuletan Dube and Others Vs Kamlapati Sukla

Patna High Court · AIR 1950 Patna 564

Penal Code, 1860 (IPC) — Section 441, 447

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High Courts24 Aug 1950Allowed

Chandra Sheikhar Prasad Singh Vs The State of Bihar

Patna High Court · AIR 1951 Patna 389

Constitution of India, 1950 — Article 22, 22(5), 22(6)Preventive Detention Act, 1950 — Section 12, 3(1), 7

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