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Patna High Court judgments, 1950

183 judgments · page 5 of 10

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High Courts16 May 1950

Tobacco Manufacturers (India) Ltd. Vs The State of Bihar

Patna High Court · AIR 1950 Patna 450

Bihar Sales Tax Act, 1944 — Section 21, 4, 5, 5(2), 7
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High Courts12 May 1950Dismissed

Sham Sundar Singh Vs Dhirendra Nath Chandra and Others

Patna High Court · AIR 1950 Patna 465

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
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High Courts12 May 1950Allowed

Trustees of the Provident Fund of the Tinplate Co. of India, Ltd. and Another Vs Muktilall Agarwala and Others

Patna High Court · AIR 1951 Patna 488

Provident Fund Rules — Rule 17, 18Provincial Insolvency Act, 1920 — Section 2, 28, 28(2), 56, 56(3)Transfer of Property Act, 1882 — Section 12
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High Courts11 May 1950Dismissed

Mt. Balmati Kuari Vs Jagbandhan Nath Tewary and Others

Patna High Court · AIR 1950 Patna 497

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
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High Courts11 May 1950

Suraj Narain Rai and Others Vs The State

Patna High Court · AIR 1950 Patna 502

Criminal Procedure Code, 1898 (CrPC) — Section 107, 133, 144, 145
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High Courts10 May 1950Dismissed

Ramnath Singh and Others Vs Dawas Singh and Others

Patna High Court · AIR 1950 Patna 487

Bihar Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 35
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High Courts10 May 1950Dismissed

Nagendra Pratap Singh Deo Vs Joharmal Padia and Others

Patna High Court · AIR 1950 Patna 491

Civil Procedure Code, 1908 (CPC) — Section 48
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High Courts09 May 1950Dismissed

Kishun Das and Another Vs Ganesh Ram and Others

Patna High Court · AIR 1950 Patna 481

Contract Act, 1872 — Section 221Sales of Goods Act, 1930 — Section 23, 23(2), 25, 25(2)
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High Courts08 May 1950Allowed

Sahabu Mahton and Others Vs Hari Ram Mahto and Others

Patna High Court · AIR 1952 Patna 43

Chotanagpur Tenancy Act, 1908 — Section 139A, 46, 46(4)Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105
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High Courts05 May 1950Allowed

M.A. Rauf Vs Bodhi Singh and Others

Patna High Court · AIR 1950 Patna 484

Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 142, 144
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High Courts03 May 1950Dismissed

Ram Kishun Rai and Another Vs Ashirbad Rai and Others

Patna High Court · AIR 1950 Patna 473

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 7 Rule 10, 115
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High Courts03 May 1950Dismissed

Manik Lal Martia Vs The State of Bihar

Patna High Court · AIR 1950 Patna 500

Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 254Essential Supplies (Temporary Powers) Act, 1946 — Section 11
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High Courts03 May 1950Dismissed

Sm. Gangamoni Devi Vs Kumud Chandra Mazumdar and Others

Patna High Court · AIR 1950 Patna 478

Civil Procedure Code, 1908 (CPC) — Section 100, 110Transfer of Property Act, 1882 — Section 100
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High Courts01 May 1950

Basuki Prasad Singh Vs Satya Kinkar Sahana

Patna High Court · AIR 1950 Patna 470

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 1, 12
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High Courts25 Apr 1950Dismissed

Sheonath Prasad and Another Vs Bindeshwari Prasad Chaudhury and Another

Patna High Court · AIR 1950 Patna 518

Limitation Act, 1908 — Article 182(5)
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High Courts25 Apr 1950

J.W. Broucke and Others Vs Kamleshwari Narain Singh and Others

Patna High Court · AIR 1950 Patna 472

Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
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High Courts24 Apr 1950Dismissed

Raghubans Prasad Singh and Others Vs Lakhan Gope

Patna High Court · AIR 1951 Patna 437

Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 134(1)
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High Courts24 Apr 1950Dismissed

Prayag Dusadh and Others Vs Ramjatan Pandey

Patna High Court · AIR 1950 Patna 508

Criminal Procedure Code, 1898 (CrPC) — Section 342(2), 439
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High Courts21 Apr 1950Dismissed

Baikunth Singh Vs Jhulan Singh and Others

Patna High Court · AIR 1950 Patna 488

Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 6
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High Courts19 Apr 1950Dismissed

Sarajoo Pd. and Another Vs Smt. Rampayari Debi and Others

Patna High Court · AIR 1950 Patna 493

Negotiable Instruments Act, 1881 (NI) — Section 32, 72, 8
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