High Courts22 Mar 1950Partly Allowed
Bir Singh Vs Budhu Ram and Others
Patna High Court · AIR 1950 Patna 346
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
COURT ARCHIVE
Patna High Court judgments, 1950
183 judgments · page 7 of 10
High Courts21 Mar 1950Allowed
Rajkumar Ram and Another Vs Chairman, Sasaram Municipality
Patna High Court · AIR 1950 Patna 510
Bihar and Orissa Municipal Act, 1922 — Section 218, 375
High Courts21 Mar 1950
Badri Narain Singh Vs Bageshwari Prasad Dubey and Others
Patna High Court · AIR 1951 Patna 274
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 25(1)Evidence Act, 1872 — Section 115
High Courts21 Mar 1950Dismissed
Ramjanam Tewary and Another Vs Bindeshwari Bai
Patna High Court · AIR 1951 Patna 299
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 1, 100, 101, 107
High Courts20 Mar 1950Dismissed
Hakim Md. Idris and Others Vs Md. Kabir
Patna High Court · AIR 1950 Patna 524
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1908 — Article 182
High Courts17 Mar 1950Allowed
Sheonandan Singh and Another Vs Mt. Maida Kuer and Another
Patna High Court · AIR 1950 Patna 447
Limitation Act, 1908 — Article 102, 125
High Courts16 Mar 1950Dismissed
Surendra Nath Karandeo Vs Digambar Pathak
Patna High Court · AIR 1950 Patna 391
Bihar Tenancy Act, 1885 — Section 158AACivil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 100
High Courts14 Mar 1950Dismissed
Abdul Wakil Khan Vs Mt. Bibi Talimunnissa
Patna High Court · AIR 1950 Patna 517
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 33 Rule 7
High Courts14 Mar 1950Dismissed
Jamuna Prasad and Others Vs Jogendra Prasad and Others
Patna High Court · AIR 1951 Patna 209
Bihar District Board Election Petitions Rules, 1939 — Rule 16, 16(1), 16(2)Bihar District Board Electrol Rules, 1937 — Rule 3Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Mar 1950
Ratan Roy Vs State of Bihar and Others
Patna High Court · AIR 1950 Patna 332
Constitution of India, 1950 — Article 166(2), 19, 213, 213(1), 213(2)Criminal Procedure Code, 1898 (CrPC) — Section 5
High Courts13 Mar 1950Allowed
Mt. Bibi Khudai Jatul Kubra Vs Mt. Bhagalan and Others
Patna High Court · AIR 1950 Patna 364
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts10 Mar 1950Dismissed
Jamuna Prasad Lala Vs The Bengal Iron Co. Ltd.
Patna High Court · AIR 1950 Patna 523
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11
High Courts10 Mar 1950Allowed
Suba Dusadh Vs Shiva Prasad and Another
Patna High Court · AIR 1950 Patna 302
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 120, 144Specific Relief Act, 1877 — Section 42
High Courts28 Feb 1950
Harihar Prasad and Another Vs Prasad Mahton and Others
Patna High Court · AIR 1950 Patna 565
Bihar Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts28 Feb 1950Dismissed
Atta Karim Vs Mt. Bibi Habiba Soghra
Patna High Court · AIR 1951 Patna 355
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts28 Feb 1950Dismissed
The State Vs Banwari Singh and Others
Patna High Court · AIR 1951 Patna 473
Criminal Procedure Code, 1898 (CrPC) — Section 144, 297, 307, 423Penal Code, 1860 (IPC) — Section 96
High Courts28 Feb 1950
Mohammad Jamil Ahmad and another Vs Suraj Narain Pd.
Patna High Court · (1950) 02 PAT CK 0002
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 11(1)(a), 11(2), 12
High Courts27 Feb 1950
Ramautar Singh and Others Vs Ramsewak Lal and Others
Patna High Court · AIR 1951 Patna 352
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 34 Rule 1, 115
High Courts27 Feb 1950Dismissed
Baso Beldar and Others Vs Parmeshwar Narayan Singh and Others
Patna High Court · AIR 1950 Patna 363
Bihar Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts24 Feb 1950Allowed
Mt. Rukmini Devi and Others Vs Rambilas Singh and Others
Patna High Court · AIR 1951 Patna 361
Bihar Tenancy Act, 1885 — Section 112ACivil Procedure Code, 1908 (CPC) — Order 1 Rule 3, 11