High Courts09 Jan 1950
Kamakshya Narain Singh Vs The Province of Bihar
Patna High Court · AIR 1950 Patna 316
Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Patna High Court judgments, 1950
183 judgments · page 10 of 10
High Courts05 Jan 1950Allowed
Abdul Kabir and Others Vs Mt. Jamila Khatoon and Others
Patna High Court · AIR 1951 Patna 315
Transfer of Property Act, 1882 — Section 43
High Courts04 Jan 1950Allowed
Mt. Basmattia Malahin Vs Kailash Chandra Singh and Others
Patna High Court · AIR 1951 Patna 312
Bihar Tenancy Act, 1885 — Section 20, 21