High Courts24 Aug 1950Dismissed
Madan Lal and Others Vs Ghasiram and Others
Patna High Court · AIR 1951 Patna 254
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 100, 91
COURT ARCHIVE
Patna High Court judgments, 1950
183 judgments · page 4 of 10
High Courts21 Aug 1950
The Union of India (UOI) Vs Baijnath Madan Lall and Others
Patna High Court · AIR 1951 Patna 219
Contract Act, 1872 — Section 73Railways Act, 1890 — Section 77
High Courts21 Aug 1950Allowed
Sonabashi Kuer and Others Vs Chaudhury Ramdeo Singh
Patna High Court · AIR 1951 Patna 521
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 8 Rule 5
High Courts17 Aug 1950
Inderdeo Singh and Others Vs The State
Patna High Court · AIR 1951 Patna 242
Bihar Maintenance of Public Order (Amendment) Act, 1950 — Section 9Bihar Maintenance of Public Order (No. 2) Ordinance, 1949 — Section 6, 6(2)Constitution of India, 1950 — Article 19(1), 19(3)
High Courts16 Aug 1950Allowed
Bashir and Another Vs The State
Patna High Court · AIR 1951 Patna 245
Essential Supplies (Temporary Powers) Act, 1946 — Section 4, 7, 8
High Courts16 Aug 1950Dismissed
Achhaibar Missir and Others Vs Sohan Teli and Others
Patna High Court · AIR 1951 Patna 215
Bihar Tenancy Act, 1885 — Section 182
High Courts11 Aug 1950Dismissed
Dhani Sahu and Others Vs Jirjodhan Prasad Singh and Others
Patna High Court · AIR 1952 Patna 11
Bihar Tenancy Act, 1885 — Section 22(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 1
High Courts11 Aug 1950Dismissed
Sirikishun Singh and Others Vs Jaimangal Singh and Others
Patna High Court · AIR 1950 Patna 541
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Aug 1950
The Sasa Musa Sugar Mills Ltd. Vs Sugeni Pandey and another
Patna High Court · (1950) 08 PAT CK 0020
Stamp Act, 1899 — Section 33, 6
High Courts09 Aug 1950Dismissed
Nur Dewan and Others Vs The State
Patna High Court · AIR 1950 Patna 549
Criminal Procedure Code, 1898 (CrPC) — Section 162, 537
High Courts08 Aug 1950Allowed
Ramlakhan Ram Vs The State
Patna High Court · AIR 1950 Patna 544
Penal Code, 1860 (IPC) — Section 186
High Courts08 Aug 1950Dismissed
Hira Mistiry Vs Ram Briksh Singh
Patna High Court · AIR 1950 Patna 542
Criminal Procedure Code, 1898 (CrPC) — Section 439, 526, 526(8), 537, 539
High Courts08 Aug 1950Allowed
G.L. Biswas and Others Vs The State
Patna High Court · AIR 1950 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 208, 208(2), 210, 252, 256Prevention of Corruption Act, 1947 — Section 5(2)
High Courts07 Aug 1950Dismissed
Ram Ranbijaya Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 1950 Patna 557
Bengal Cess Act, 1880 — Section 37, 41, 93Civil Procedure Code, 1908 (CPC) — Section 79, 80Government of India Act, 1935 — Section 179
High Courts07 Aug 1950Allowed
Deobrat Shastri and Another Vs Rang Bahadur Singh
Patna High Court · AIR 1950 Patna 545
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 499, 500
High Courts27 Jul 1950
C.H. Benson Vs Sri Ram Arjun Das
Patna High Court · AIR 1951 Patna 461
Bihar Money Lenders Act, 1938 — Section 1, 16
High Courts27 Jul 1950Allowed
Jatadhari Prasad and Others Vs Kishun Lal Daruka and Others
Patna High Court · AIR 1950 Patna 535
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 8 Rule 2Contract Act, 1872 — Section 11Specific Relief Act, 1877 — Section 21, 27
High Courts29 Jun 1950
Jagdhari Koeri and Others Vs Ambika Singh and Others
Patna High Court · AIR 1951 Patna 305
Constitution of India, 1950 — Article 134(1), 214(2), 217(2), 224, 366(14)Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts12 Jun 1950
Rama Gope and Another Vs The State
Patna High Court · AIR 1950 Patna 514
Evidence Act, 1872 — Section 9
High Courts05 Jun 1950Dismissed
Sir Kameshwar Singh Vs The Province of Bihar
Patna High Court · AIR 1950 Patna 392
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 13(1), 19, 19(1), 19(1)(f), 19(5)Government of India Act, 1935 — Section 100, 104, 107, 293, 299