High Courts01 Nov 1996Dismissed
Shyamanand Pandey and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 367
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 6 of 32
High Courts01 Nov 1996Allowed
Ram Babu Yadav and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 251
High Courts01 Nov 1996Allowed
Rameshwar Pandey Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 773
Constitution of India, 1950 — Article 226, 227
High Courts30 Oct 1996Dismissed
Dr. Ram Ashray Yadav Vs Sri Dudh Nath Prasad and Sri Satya Narain Mishra and 4 Ors.
Patna High Court · (1996) 10 PAT CK 0046
High Courts17 Oct 1996Dismissed
Kapileswar Singh @ Kapileshwar Pd. Singh and Others Vs The State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 144, 195(1), 35(1), 559(1)General Clauses Act, 1897 — Section 18Penal Code, 1860 (IPC) — Section 182, 188
High Courts17 Oct 1996Dismissed
Swapan Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 882
Constitution of India, 1950 — Article 311(2)
High Courts17 Oct 1996Allowed
Haji A. Rahim Khan and Others Vs The State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0040
High Courts17 Oct 1996Allowed
Kaushalya Devi Vs Anil Kumar Agrawal
Patna High Court · (1997) 1 BLJR 386
Constitution of India, 1950 — Article 15, 39Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Oct 1996
Sushil Kumar Modi and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 939
High Courts17 Oct 1996Dismissed
Amar Jyoti Press and Others Vs State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0034
High Courts17 Oct 1996
Anil Kumar Rai and Others Vs Ram Nibas Rai and Others
Patna High Court · (1997) 1 PLJR 924
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 116(6), 397, 401
High Courts17 Oct 1996
Modi Steels Limited and Another Vs The State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0028
High Courts17 Oct 1996
Ram Subhag Yadav Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 948
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 173(2), 309(2), 437(1)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 365
High Courts17 Oct 1996Dismissed
Messers Bhagalpur Cold Storage Vs The Oriental Fire and General Insurance Company Ltd. and Another
Patna High Court · (1996) 2 PLJR 925
Arbitration Act, 1940 — Section 17, 30, 34, 39, 39(1)
High Courts17 Oct 1996Allowed
Baldeo Choudhary and Others Vs State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0005
High Courts17 Oct 1996Allowed
Raghunath Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1996) 10 PAT CK 0002
Constitution of India, 1950 — Article 14, 226Penal Code, 1860 (IPC) — Section 379, 411, 414
High Courts16 Oct 1996Allowed
Babban Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 113
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 11, 11(1), 15Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 49
High Courts16 Oct 1996Allowed
Daya Shankar Mishra Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 643
Constitution of India, 1950 — Article 14, 16
High Courts16 Oct 1996
Desrath Prasad Keshari and Others Vs The Deputy Commissioner, Santhal Parganas and Others
Patna High Court · (1996) 2 PLJR 831
Bihar and Orissa General Clauses Act, 1917 — Section 4(30)Bihar Hindu Religious Trusts Act, 1950 — Section 42Companies Act, 1956 — Section 3
High Courts16 Oct 1996
Abhay Kumar Pandey and Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 160 : (1997) 45 BLJR 313 : (1999) 95 CompCas 41 : (1996) 2 PLJR 803
State Financial Corporations Act, 1951 — Section 29, 29(1), 29(2)