High Courts05 Jan 1996
Phatik Chandra Ganguly Vs Raghubar Das and Others
Patna High Court · (1996) 1 BLJR 341
Representation of the People Act, 1951 — Section 81, 82, 83, 86
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 32 of 32
High Courts05 Jan 1996Allowed
Anil Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1996) 01 PAT CK 0006
High Courts04 Jan 1996Allowed
Sachchida Nand Verma Vs The Sate of Bihar and Another
Patna High Court · (1996) 2 PLJR 421
Bihar Pension Rules, 1950 — Rule 139, 43Penal Code, 1860 (IPC) — Section 409
High Courts03 Jan 1996Dismissed
Joginder Singh and Others Vs The State of Bihar and Others
Patna High Court · (1996) 01 PAT CK 0009
High Courts02 Jan 1996Dismissed
Kameshwar Tewari Vs Vijoy Kumar Sharma and Others
Patna High Court · (1996) 2 BLJR 828
Evidence Act, 1872 — Section 116