High Courts02 Feb 1996Allowed
Kalawati Devi Vs Zawahirul Nisan and Another
Patna High Court · (1998) 2 ACC 354 : (1998) ACJ 142 : (1996) 44 BLJR 1523
Motor Vehicles Act, 1988 — Section 147, 149, 173, 2
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 30 of 32
High Courts02 Feb 1996Dismissed
Jehal Mahto Vs Mahabir Mahto and Others
Patna High Court · (1996) 1 BLJR 713
High Courts02 Feb 1996Allowed
Gupteshwar Prasad Gupta, Shri Bharat Singh and Thakur Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 696
Forest (Conservation) Act, 1980 — Section 2, 4Forest (Conservation) Rules, 1981 — Rule 5, 6
High Courts02 Feb 1996
O.C. Corporation and Others Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 672 : (1996) 1 PLJR 547
Constitution of India, 1950 — Article 14, 301, 304
High Courts01 Feb 1996Dismissed
Ramji Tiwari and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 181
Constitution of India, 1950 — Article 14, 16
High Courts01 Feb 1996Allowed
Sukkar Mahto Vs Md. Nizamuddin and Others
Patna High Court · (1996) 1 BLJR 467
Limitation Act, 1963 — Section 5
High Courts31 Jan 1996Allowed
Atta Hussain Khan Vs Smt. Lutni Devi
Patna High Court · (1996) 1 BLJR 465
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts31 Jan 1996
Punjab National Bank Vs Central Kirkand Coal Co. Ltd. and Bharat Mining Corporation Ltd. and Others
Patna High Court · (1996) 1 BLJR 720
High Courts31 Jan 1996
Raj Kishore Sharma Vs Smt. Bimla Sharma
Patna High Court · (1996) 2 BLJR 824 : (1996) 1 PLJR 700
Hindu Marriage Act, 1955 — Section 13, 2, 28
High Courts31 Jan 1996Dismissed
Ram Krishna Goenka and Another Vs Patna Regional Development Authority and Others
Patna High Court · (1996) 1 PLJR 445
Bihar Regional Development Authorities Act, 1981 — Section 23, 24, 24(2), 35, 36Bihar Town Planning and Improvement Trust Act, 1951 — Section 17(2)Patna Municipal Corporation Act, 1951 — Section 233
High Courts30 Jan 1996Allowed
Madhusudan Mishra Vs State of Bihar and Others
Patna High Court · (1996) 1 PLJR 482
Hindu Adoptions and Maintenance Act, 1956 — Section 15
High Courts30 Jan 1996Allowed
Nago Viswakarma Vs Smt. Sabitri Devi and Others
Patna High Court · (1996) 1 BLJR 517 : (1996) 1 PLJR 631
High Courts30 Jan 1996Allowed
Guru Prasad Vs Sadhu Sharan Prasad
Patna High Court · (1996) 1 BLJR 605
Money Lenders Act — Section 4, 8
High Courts30 Jan 1996
Jogindar Singh and Others Vs State of Bihar and Others
Patna High Court · (1996) 01 PAT CK 0022
High Courts30 Jan 1996Allowed
Ingersoll-Rand (India) Ltd. and Others Vs Binod Kumar Prasad and Another
Patna High Court · (1996) 01 PAT CK 0013
High Courts30 Jan 1996Allowed
Panchanan Kumar Vs The Bihar State Electricity Board and Others
Patna High Court · (1996) 1 PLJR 401
Constitution of India, 1950 — Article 21
High Courts29 Jan 1996Allowed
Ram Lakhan Singh Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 516
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts24 Jan 1996Dismissed
Veer Kunwar Singh College and Others Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 393
Bihar Intermediate Education Council Act, 1992 — Section 15(1), 41, 41(4), 41(7), 42Bihar Intermediate Education Council Rules — Rule 4, 7(18), 7(19), 7(20)Constitution of India, 1950 — Article 226
High Courts24 Jan 1996
Surendra Singh Vs Bihar State Road Transport Corporation and Others Sri Ramkishun Ram Vs Chairman, B.S.R.T.C. and Others Sri Md. Usman Vs Chairman-cum-M.D., B.S.R.T.C. and Others Sandip Kumar Rai Vs M.D., B.S.R.T.C. and Others
Patna High Court · (1997) 1 PLJR 621
High Courts24 Jan 1996Dismissed
National Insurance Company Limited Vs Kedar Prasad Yadav and Others
Patna High Court · (1996) 1 BLJR 430