High Courts27 Feb 1996Allowed
Yadunath Verma Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 750
Bihar Service Code, 1952 — Rule 12Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 157, 157A
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 28 of 32
High Courts26 Feb 1996Dismissed
Ram Charitra Das and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 69
Bihar Saw Mills (Regulation) Act, 1990 — Section 10, 11, 12, 13, 14Constitution of India, 1950 — Article 14, 16, 19, 20, 21Forest Act, 1927 — Section 41, 41(2), 42, 76
High Courts23 Feb 1996Allowed
Mcnally Bharat Engineering Co. Ltd. Vs Sate of Bihar and Another
Patna High Court · (1996) 2 PLJR 388
Air Corporations Act, 1953 — Section 3Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3AContract Labour (Regulation and Abolition) Act, 1970 — Section 2(1), 24, 26, 27, 28
High Courts22 Feb 1996Allowed
Mahendra Sao Vs Jagarnath Mishra
Patna High Court · (1996) 2 BLJR 1347
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14
High Courts22 Feb 1996Allowed
Binod Mahto and Another Vs State of Bihar
Patna High Court · (1996) 2 BLJR 965 : (1996) 1 PLJR 747
Penal Code, 1860 (IPC) — Section 394
High Courts20 Feb 1996Allowed
S.K. Nasiruddin Beedi Merchant Ltd. Vs Central Provident Fund Commisioner and Others
Patna High Court · (1996) 2 BLJR 1550 : (1997) 2 PLJR 506
Constitution of India, 1950 — Article 14, 19, 304Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A
High Courts19 Feb 1996
Arvind Kumar Singh Vs State of Bihar and Others
Patna High Court · (1996) 1 BLJR 625 : (1996) 1 PLJR 526
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 144, 147, 148, 149, 307
High Courts16 Feb 1996
Smt. Sharda Devi Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 470
High Courts15 Feb 1996Allowed
Balo Rai and 121 Ors. Vs The State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0050
High Courts15 Feb 1996Allowed
Union of India(UOI) and Another Vs The Regional Labour Commissioner (Central) and Another
Patna High Court · (1996) 2 LLJ 1239
Minimum Wages Act, 1948 — Section 2, 20(2)
High Courts15 Feb 1996Allowed
Dr. Bhavanath Jha Vs Chancellor, L.N. Mithila University and Others
Patna High Court · (1996) 02 PAT CK 0013
High Courts15 Feb 1996Dismissed
Smt. Usha Munjal and Another Vs Indian Overseas Bank and Others
Patna High Court · (1996) 1 PLJR 769
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 Feb 1996Allowed
Rabindra Singh Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 689
High Courts14 Feb 1996Dismissed
Nakul Chandra Mahato @ N.C. Mahto Vs State of Bihar
Patna High Court · (1996) 2 BLJR 1185
Explosive Substances Act, 1908 — Section 4, 5, 7
High Courts14 Feb 1996Allowed
Mangru Singh Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 251
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts14 Feb 1996Dismissed
Ghasi Ram Agrawal Vs State of Bihar
Patna High Court · (1996) 02 PAT CK 0024
High Courts14 Feb 1996Allowed
Brij Bihari Singh Vs The Bihar State Financial Corporation and Others
Patna High Court · (1996) 1 PLJR 705
Constitution of India, 1950 — Article 226Police Service (Recruitment) Rules, 1954 — Rule 9
High Courts14 Feb 1996Allowed
Narendra Kumar Choudhary and Another Vs Durga Pada Chatterjee and Another
Patna High Court · (1996) 1 BLJR 630
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14
High Courts13 Feb 1996
Rohtas Singh Sankhala and Others Vs The State of Bihar and Another
Patna High Court · (1996) 1 PLJR 686
Criminal Procedure Code, 1973 (CrPC) — Section 482Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts13 Feb 1996Dismissed
Ashutosh Kumar Vs Bihar State Housing Board and Others
Patna High Court · (1996) 02 PAT CK 0030