High Courts20 Mar 1996Allowed

Kanu Charan Deep Vs Bimla Deep

Patna High Court · (1996) 44 BLJR 1318 : (1996) 2 DMC 214

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 21 Rule 33, 2Hindu Marriage Act, 1955 — Section 9
High Courts20 Mar 1996Dismissed

Smt. Shanti Devi Vs Surendra Sahu

Patna High Court · (1996) 2 BLJR 1373 : (1996) 1 PLJR 770

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2(h)Civil Procedure Code, 1908 (CPC) — Section 11(1)(d)
High Courts13 Mar 1996

Manoj Singh Vs State of Bihar and Others

Patna High Court · (1996) 1 PLJR 629

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 25, 26Criminal Procedure Code, 1973 (CrPC) — Section 144, 145