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Patna High Court judgments, 1996

625 judgments · page 24 of 32

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High Courts04 Apr 1996Dismissed

Joginder Gowala @ Jaga Narain Singh Vs Ranchi Enterprises and Properties Ltd.

Patna High Court · (1996) 04 PAT CK 0018

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High Courts04 Apr 1996Dismissed

Balchand Bhadani Vs The State of Bihar, Jualal Mukhiya, Ram Prasad Mukhiya and Ramautar Mukhia

Patna High Court · (1996) 1 PLJR 890

Penal Code, 1860 (IPC) — Section 143, 144, 379
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High Courts04 Apr 1996Allowed

Parsuram Prasad @ Parsuram Mahto Vs State of Bihar

Patna High Court · (1996) 2 BLJR 1636 : (1996) 2 PLJR 56

Essential Commodities Act, 1955 — Section 2, 3, 6A, 7
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High Courts04 Apr 1996Dismissed

Brij Bihari Pandey and Others Vs State of Bihar and Others

Patna High Court · (1996) 04 PAT CK 0008

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High Courts03 Apr 1996

Sarup Jaykar Motilal C.R. Das Institute of Legal Aid Studies and Research and Another Vs Union of India (UOI) and Others

Patna High Court · (1996) 2 BLJR 1246

Constitution of India, 1950 — Article 215, 243Contempt of Courts Act, 1971 — Section 11, 12, 2
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High Courts03 Apr 1996

National Insurance Co. Ltd. Vs Bhola Sah and Another

Patna High Court · (1997) 1 PLJR 920

Motor Vehicles Act, 1988 — Section 140, 166(3)
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High Courts03 Apr 1996

Sanjay Kumar Sinha-II and Others Vs The State of Bihar and Others

Patna High Court · (1996) 1 PLJR 835

Bihar Forest Service Rules, 1953 — Rule 27, 29, 30, 35, 36
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High Courts03 Apr 1996Allowed

Satrughan Prasad Thakur and Others Vs Shrimati Vidya Devi and Others

Patna High Court · (1996) 2 PLJR 83

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High Courts03 Apr 1996

Darbhanga Dental College Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 200

Bihar State Universities Act, 1976 — Section 39(1), 39(2)Constitution of India, 1950 — Article 226, 227, 29, 30Dentists Act, 1948 — Section 10, 10(1), 10(2), 10A, 10B
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High Courts02 Apr 1996Allowed

Kailash Pandey and Another Vs State of Bihar and Another

Patna High Court · (1996) 1 PLJR 880

Criminal Procedure Code, 1973 (CrPC) — Section 201, 202Penal Code, 1860 (IPC) — Section 144, 182, 211, 302, 436
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High Courts02 Apr 1996Allowed

Om Prakash Gupta Vs The General Manager (Sales and Marketing)

Patna High Court · (1996) 2 PLJR 876

Colliery Control Order, 1945 — Section 12AConstitution of India, 1950 — Article 14
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High Courts02 Apr 1996Allowed

C.I.C.-28512 H.J.L.T. Col. Katti Gopal Reddy Vs Union of India (UOI) and Others

Patna High Court · (1996) 04 PAT CK 0056

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High Courts02 Apr 1996Dismissed

Anand Electricals and Another Vs New India Insurance Co. Ltd. and Another

Patna High Court · (1996) 04 PAT CK 0047

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High Courts02 Apr 1996

Hira Prasad Singh and Birendra Kumar Jha Vs State of Bihar and Others

Patna High Court · (1996) 04 PAT CK 0029

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High Courts01 Apr 1996Dismissed

Security and Intelligence Services (India) Ltd. and Another Vs Central Coalfields Ltd. and Others

Patna High Court · AIR 1996 Patna 151 : (1996) 1 PLJR 773

Constitution of India, 1950 — Article 14, 19(1)
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High Courts30 Mar 1996Allowed

Rajiv Kumar @ Lala and Others Vs State of Bihar

Patna High Court · (1996) 2 BLJR 1392

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 10, 24, 25, 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
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High Courts29 Mar 1996

Dr. A.A. Hai Vs The Commissioner of Income Tax and Another

Patna High Court · (1996) 03 PAT CK 0046

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High Courts29 Mar 1996Allowed

Dinanath Sharma Vs State of Bihar and Others

Patna High Court · (1996) 03 PAT CK 0042

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High Courts29 Mar 1996

Rajendra Singh @ Tannu and Heldhar Kumar Singh Vs State of Bihar and Others

Patna High Court · (1996) 2 BLJR 1035

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165Evidence Act, 1872 — Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 41, 42
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High Courts29 Mar 1996Dismissed

I.O.L. Limited Vs Union of India (UOI)

Patna High Court · (1997) 95 ELT 182 : (1996) 2 PLJR 37

Central Excise Rules, 1944 — Rule 173G, 173G(1), 233, 4, 49
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