High Courts25 Apr 1996Allowed
S.N. Singh Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 158
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 173BPenal Code, 1860 (IPC) — Section 120B, 302
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 22 of 32
High Courts25 Apr 1996
COMMISSIONER OF INCOME TAX Vs METALLURGICAL ENGINEERING CONSULTANTS (INDIA) LTD. (ALSO METALLURGICAL ENGINEERING CONSULTANTS (INDIA) LTD. v. COMMISSIONER OF INCOME TAX).
Patna High Court · (1996) 04 PAT CK 0004
High Courts24 Apr 1996Allowed
Raghunath Pathak and Another Vs Kamal Prasad Naik and Others
Patna High Court · (1997) 1 BLJR 177
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 151Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts24 Apr 1996
Commissioner of Income Tax Vs Steel City Beverages (P) Ltd.
Patna High Court · (1996) 04 PAT CK 0052
High Courts24 Apr 1996
Commissioner of Income Tax Vs Gouri Shankar Suresh Prasad
Patna High Court · (1996) 04 PAT CK 0050
High Courts24 Apr 1996
Commissioner of Income Tax Vs Ashok Kumar Jha
Patna High Court · (1996) 04 PAT CK 0044
High Courts24 Apr 1996
Commissioner of Wealth Tax Vs Smt. Sushila Agrawal
Patna High Court · (1996) 04 PAT CK 0036
High Courts23 Apr 1996Allowed
Tata Engineering and Locomotive Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1187
Motor Vehicles Act, 1988 — Section 2, 3, 39, 43, 56
High Courts23 Apr 1996
Commissioner of Income Tax Vs Bishwanath Tulsyan
Patna High Court · (1996) 04 PAT CK 0035
High Courts23 Apr 1996Allowed
Mst. Krishna Mani Kaur and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1223
High Courts22 Apr 1996
Dr. (Mrs.) Satyabhama Thakur Vs Commissioner of Income Tax
Patna High Court · (1996) 04 PAT CK 0053
High Courts22 Apr 1996Dismissed
Sarju Thakur Vs Registrar of Companies and Others
Patna High Court · (1996) 44 BLJR 1309 : (1998) 94 CompCas 244
Companies Act, 1956 — Section 433, 441, 441(2), 446, 537
High Courts19 Apr 1996Dismissed
Madhu Sudan Sharma Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1097 : (1996) 2 PLJR 276
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 1996
Siyaram Kuwer @ Siyaram Kumar Vs Mahendra Kumar and Others
Patna High Court · (1996) 1 PLJR 921
High Courts17 Apr 1996
Food Corporation of India and Another Vs Union of India (UOI) and Others
Patna High Court · (1996) 2 PLJR 503
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 25A
High Courts16 Apr 1996
Commissioner of Income Tax Vs Shree Annapurna Electric Co.
Patna High Court · (1996) 04 PAT CK 0048
High Courts16 Apr 1996Allowed
Bibi Podina Khatoon Vs The Sate of Bihar and Others
Patna High Court · (1996) 2 PLJR 423
Bihar Tenancy Act, 1885 — Section 48, 48E, 48E(7), 49FCriminal Procedure Code, 1973 (CrPC) — Section 145
High Courts15 Apr 1996Dismissed
Jagdish Mandal Vs The State of Bihar Awadh Prasad Mandal
Patna High Court · (1996) 04 PAT CK 0068
High Courts15 Apr 1996
Lawyer''s Association and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 56
High Courts15 Apr 1996Dismissed
Raj Kumar Srivastava Vs Smt. Anjana Sinha
Patna High Court · (1996) 2 PLJR 885
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 10(1), 10(4), 17, 19, 19(1)