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Patna High Court judgments, 1996

625 judgments · page 23 of 32

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High Courts15 Apr 1996

Vindhyanchal Prasad Lal Shrivastava and Others Vs State of Bihar and Others

Patna High Court · (1996) 1 PLJR 766

Bihar Intermediate Education Council Act, 1992 — Section 22(5), 44(3), 44(4), 44(5)
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High Courts14 Apr 1996Allowed

Bhuneshwar Mahto Vs Tusia Devi

Patna High Court · (1996) 04 PAT CK 0005

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High Courts12 Apr 1996

Tainwala Engineering and Foundry Works and Others Vs State of Bihar and Another

Patna High Court · (1996) 2 PLJR 673

Criminal Procedure Code, 1973 (CrPC) — Section 11, 482Income Tax Act, 1961 — Section 194, 276
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High Courts12 Apr 1996Dismissed

Rajiv Kumar @ Pappu Vs Pratap Singh and Others

Patna High Court · (1997) 1 BLJR 451

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14
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High Courts12 Apr 1996

Bihar Minerals Industries Vs The State of Bihar and Another

Patna High Court · (1996) 04 PAT CK 0015

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High Courts11 Apr 1996Dismissed

Laxmi Ram Vs Guru Narayan Prasad

Patna High Court · (1996) 1 PLJR 878

Succession Act, 1925 — Section 276
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High Courts10 Apr 1996Allowed

Jugal Kishore Prasad Vs State of Bihar and Others

Patna High Court · (1996) 1 PLJR 893

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 80Government of India Act, 1935 — Section 241Pensions Act, 1871 — Section 4, 6
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High Courts10 Apr 1996Allowed

Janki Singh Vs The State of Bihar

Patna High Court · (1996) 04 PAT CK 0001

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High Courts09 Apr 1996Allowed

Mohan Rajak and Others Vs State of Bihar and Others

Patna High Court · (1999) 1 BLJR 108 : (1998) 2 PLJR 517

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High Courts09 Apr 1996

Commissioner of Wealth Tax Vs Smt. Sudha Devi Khaitan

Patna High Court · (1997) 139 CTR 83 : (1997) 223 ITR 740

Voluntary Disclosure of Income and Wealth Act, 1976 — Section 15, 15(1), 15(5), 5Wealth Tax Act, 1957 — Section 17, 18, 27
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High Courts09 Apr 1996

The State of Bihar Vs Bal Mukund Pandey and Madhav Pandey

Patna High Court · (1996) 2 PLJR 17

Land Acquisition Act, 1894 — Section 18, 54
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High Courts08 Apr 1996Dismissed

Ganesh Prasad Gupta Vs Parwati Devi and Another

Patna High Court · (1996) 04 PAT CK 0042

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High Courts08 Apr 1996Dismissed

Sheo Pujan Singh and Others Vs Mostt. Taramuni Kumari and Another

Patna High Court · (1996) 2 DMC 556 : (1996) 2 PLJR 86

Civil Procedure Code, 1908 (CPC) — Section 96
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High Courts08 Apr 1996Dismissed

Debanand Chaurasia Vs Ram Kumar Sharma and Others

Patna High Court · (1997) 1 BLJR 256

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts08 Apr 1996Dismissed

Tata Iron and Steel Co. Ltd. Vs Mrs. Parwati and Others

Patna High Court · (1997) 1 BLJR 72

Chotanagpur Tenancy Act, 1908 — Section 67, 83(1)
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High Courts05 Apr 1996Allowed

Raj B. Parikh Vs State of Bihar

Patna High Court · (1997) 1 ALT(Cri) 13 : (1996) 2 BLJR 1287

Essential Commodities Act, 1955 — Section 7
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High Courts05 Apr 1996Allowed

Rajeshwar Prasad and Others Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 204

Constitution of India, 1950 — Article 14, 16
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High Courts04 Apr 1996Dismissed

Bital Sundi Vs State of Bihar and Others

Patna High Court · (1996) 2 BLJR 1285 : (1996) 2 PLJR 110

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 32A
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High Courts04 Apr 1996Dismissed

Md. Osman @ Abdul Jalil (Deceased) represented by his L.R.S. Vs State of Bihar and Others

Patna High Court · (1996) 04 PAT CK 0059

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High Courts04 Apr 1996

Basmatia Devi and Another Vs Coastal Roadways Ltd. and Others

Patna High Court · (1996) 04 PAT CK 0055

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