High Courts13 Feb 1996Allowed
Aditya Nath Jha Vs Indu Shekhar Jha and Others
Patna High Court · (1996) 1 BLJR 611
Civil Procedure Code, 1908 (CPC) — Section 17, 22, 23, 24
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 29 of 32
High Courts13 Feb 1996Allowed
State Vs S.J. Choudhary
Patna High Court · (1996) 1 BLJR 563
Evidence Act, 1872 — Section 10, 11, 12, 13, 14Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 302
High Courts12 Feb 1996Dismissed
Arvind Kumar Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1353
High Courts09 Feb 1996Allowed
Rabindra Prasad Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 700
Bihar Educational Service Class I and Class II Recruitment Rules, 1973 — Rule 39, 40, 41, 46Constitution of India, 1950 — Article 14, 16(1), 309
High Courts08 Feb 1996
Bishwanath Mishra Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 685
Bihar Pension Rules, 1950 — Rule 43
High Courts08 Feb 1996Allowed
Saroj Kumar Shukla Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1344
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Feb 1996
Oriental Insurance Co. Ltd. Vs Jagdeo Paswan and Others
Patna High Court · (1997) 1 PLJR 987
Motor Vehicles Act, 1988 — Section 140, 142
High Courts07 Feb 1996Dismissed
The State of Bihar Vs Smt. Shakuntala Devi and Mr. K.K. Jha Kamal
Patna High Court · (1996) 02 PAT CK 0056
High Courts07 Feb 1996
Shivajee Upadhaya Vs The State of Bihar and Others
Patna High Court · (1996) 1 PLJR 447
High Courts07 Feb 1996
The State of Bihar Vs Smt. Shakuntala Devi and K.K. Jha ''Kamal'' Mr. K.K. Jha ''Kamal'' Vs Hon''ble Mr. Justice S.K. Chattopadhyaya and Others
Patna High Court · (1996) 02 PAT CK 0011
High Courts07 Feb 1996Allowed
Smt. Kiran Bala Jain @ Smt. Kiran Bala Vs The State of Bihar
Patna High Court · (1996) 1 PLJR 730
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts07 Feb 1996Allowed
Hardeo Narayan Mishra Vs The State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0002
High Courts06 Feb 1996
Tainwala Engineering and Foundary Works Nand Kishore Tainwala Vs The State of Bihar and Another
Patna High Court · (1996) 2 PLJR 672
High Courts06 Feb 1996Allowed
Parsu Ram Mahto and Others Vs Mohan Lal Mahto
Patna High Court · (1996) 1 BLJR 571
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146
High Courts06 Feb 1996Dismissed
Mahabir Sharma and Others Vs Bharat Kishore Mahto and Others
Patna High Court · (1996) 2 BLJR 1567 : (1996) 2 PLJR 410
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Feb 1996Allowed
R.K. Jha and K.T.V. Prasad Vs H.D. Tanpe and Others
Patna High Court · (1997) 1 LLJ 319
Bihar Shops and Establishments Act, 1953 — Section 26Civil Procedure Code, 1908 (CPC) — Section 20
High Courts02 Feb 1996
Ram Kishore Prasad, Advocate, High Court Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 49
Constitution of India, 1950 — Article 226
High Courts02 Feb 1996
M.R. Foods Private Limited Vs The State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0045
Bihar Sales Tax Rules, 1983 — Rule 42(3), 45(a)(ii)
High Courts02 Feb 1996Allowed
Jagarnath Mahto Vs State of Bihar and Others
Patna High Court · (1996) 02 PAT CK 0043
High Courts02 Feb 1996
Ashis Investment Ltd. Vs Ranchi Industrial Area Development Authority
Patna High Court · (1996) 1 BLJR 722