High Courts27 Sept 1996Allowed
Akbar Ali Vs State of Bihar
Patna High Court · (1997) 1 BLJR 367
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 13, Order 9 Rule 13
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 9 of 32
High Courts27 Sept 1996Allowed
Sharwan Kumar Vs The State of Bihar and Another
Patna High Court · (1997) 1 PLJR 453
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)
High Courts27 Sept 1996Allowed
Idan Mian and Another Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 382
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2)
High Courts27 Sept 1996Dismissed
Deokinandan Singh and Others Vs State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0007
High Courts26 Sept 1996
Bihar State Forest Development Corporation Vs Commissioner of Income Tax
Patna High Court · (1996) 09 PAT CK 0038
High Courts26 Sept 1996Allowed
Anshuman Prasad Vs L.I.C. of India and Others
Patna High Court · (1997) 1 BLJR 322 : (1997) 1 PLJR 259 : (1996) 2 PLJR 810
Civil Procedure Code, 1908 (CPC) — Section 19, 20
High Courts26 Sept 1996
Bihar State Forest Development Corpn. Vs Commissioner of Income Tax
Patna High Court · (1997) 95 TAXMAN 1
Companies Act, 1956 — Section 617Income Tax Act, 1922 — Section 4(3)(viii)Income Tax Act, 1961 — Section 11, 11(1), 12, 12A, 13
High Courts26 Sept 1996Dismissed
Chandra Shekhar Prasad and Others Vs State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0012
High Courts25 Sept 1996Dismissed
Indu Dhari Singh Vs Dr. Rita Singh and Another
Patna High Court · (1996) 09 PAT CK 0063
High Courts25 Sept 1996Dismissed
Sudhu Bhogta Vs State of Bihar
Patna High Court · (1997) 1 BLJR 57 : (1998) 2 PLJR 610
Penal Code, 1860 (IPC) — Section 302, 304
High Courts25 Sept 1996Allowed
Kuleshwar Singh and Another Vs Joint Director of Consolidation and Others Bikrama Singh and Another Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1563
Hindu Succession Act, 1956 — Section 15
High Courts25 Sept 1996Allowed
Surya Jyoti Devi and Others Vs Krishna Kumar Singh and Others
Patna High Court · (1997) 1 PLJR 912
Motor Vehicles Act, 1939 — Section 110A, 92A, 92A(1)Motor Vehicles Act, 1988 — Section 140
High Courts25 Sept 1996Allowed
Wakil Mian and Nathu Mian Vs The State of Bihar
Patna High Court · (1997) 1 PLJR 382
Penal Code, 1860 (IPC) — Section 395
High Courts25 Sept 1996
Sanjeev Prasad and Another Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 24
High Courts24 Sept 1996
Nandeshwar Singh Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 772
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 442, 482Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts24 Sept 1996Allowed
Baidyanath Prasad Singh and Another Vs Patna University and Others
Patna High Court · (1996) 09 PAT CK 0036
High Courts24 Sept 1996
Gajendra Narain Vs Commissioner of Income Tax
Patna High Court · (1997) 142 CTR 157 : (1997) 225 ITR 932 : (1996) 89 TAXMAN 202
High Courts24 Sept 1996Allowed
Nayak Ram Ram Janam Ram Vs The Secretary, Agriculatural Produce Market Committee and Others
Patna High Court · (1997) 1 PLJR 865
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 27A(2), 27A(5), 27A(7), 27A(8)Bihar Agricultural Produce Markets Rules, 1975 — Rule 98Bihar Sales Tax Act, 1959 — Section 18(1)
High Courts23 Sept 1996
Mihir Kumar Jha Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 172 : (1997) 1 PLJR 716
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 28, 59
High Courts23 Sept 1996Allowed
Dr. J.P. Sinha, Ram Sewak Singh, Smt. Shashi Sinha and Smt. Sujata Singh Vs The State of Bihar and Dr. Umesh Prasad Singh
Patna High Court · (1996) 09 PAT CK 0026