High Courts23 Sept 1996Allowed
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 662
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 10 of 32
High Courts23 Sept 1996Dismissed
Lal Mani Prasad Vs The Chairman, Bihar Public Service Commission and Others
Patna High Court · (1996) 09 PAT CK 0003
High Courts20 Sept 1996Allowed
Jagu Mallah and Others Vs The State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0033
High Courts20 Sept 1996Allowed
Surujballi Tiwary Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 370
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 323, 341, 342
High Courts19 Sept 1996
Smt. Shakuntala Devi Vs Nawal Kishore Sharma and Others
Patna High Court · (1997) 1 BLJR 374 : (1996) 2 PLJR 775
Civil Procedure Code, 1908 (CPC) — Section 146, 151
High Courts19 Sept 1996
Rameshwar Pd. Singh and Others etc., etc. Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 859
Bihar Agriculture Services Act, 1982 — Section 2Bihar Panchayat Raj Act, 1993 — Section 58(1)
High Courts18 Sept 1996Allowed
Ran Vijay Singh @ Kunwar Ran Vijay Singh and Others Vs Jai Narain Singh @ Lal and Others
Patna High Court · (1996) 2 PLJR 903
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4, Order 22 Rule 5
High Courts18 Sept 1996
Commissioner of Income Tax Vs Pawansut Cold Storage (P.) Ltd.
Patna High Court · (1996) 09 PAT CK 0008
High Courts18 Sept 1996Allowed
Karam Chand Thapar and Bros. Ltd. Vs The Bihar State Electricity Board and Another
Patna High Court · (1997) 1 PLJR 729
Electricity (Supply) Act, 1948 — Section 79
High Courts17 Sept 1996
New India Assurance Co. Ltd. Vs Mrs. M. Ramnamma and Others
Patna High Court · (1996) 2 BLJR 1531
High Courts17 Sept 1996Dismissed
Upendra Rai Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 97 : (1997) 1 PLJR 44
Bihar and Orissa Motor Vehicles Taxation Act, 1930 — Section 9A
High Courts17 Sept 1996
Ragho Kumar and Another Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1806 : (1997) 2 PLJR 36
Penal Code, 1860 (IPC) — Section 140, 149, 302, 304, 34
High Courts17 Sept 1996Allowed
Ramdeo Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 694
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts17 Sept 1996
Dr. Ganganand Jha Vs The Lalit Narayan Mithila University and Others Ram Bashisht Choubey Vs State of Bihar and Others Chhotelal Poddar Vs Bihar State Khadi and Village Industries Board and Others
Patna High Court · (1997) 1 PLJR 635
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 1996
Allahabad Bank, Main Branch Vs Hotel Satkar (Pvt.) Ltd. and Another
Patna High Court · (1996) 09 PAT CK 0051
High Courts13 Sept 1996Dismissed
Dr. Shantanu Kumar Panday Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 863
High Courts13 Sept 1996
Arun Kumar Mukherjee and Others Vs The State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0020
Land Acquisition Act, 1894 — Section 4
High Courts12 Sept 1996
Mohd. Mustkim @ Bhola Vs Bibi Anuja Khatoon
Patna High Court · (1996) 09 PAT CK 0066
High Courts12 Sept 1996Dismissed
Union of India (UOI) Vs Gopal Jee
Patna High Court · (1997) 1 BLJR 324 : (1996) 2 PLJR 812
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
High Courts12 Sept 1996Dismissed
Unio of India (UOI) Vs Gopal Jee
Patna High Court · (1996) 2 BLJR 1615
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23