COURT ARCHIVE

Patna High Court judgments, 1996

625 judgments · page 12 of 32

High Courts02 Sept 1996Dismissed

Kashinath Singh Vs The State of Bihar

Patna High Court · (1997) 1 PLJR 332

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Penal Code, 1860 (IPC) — Section 120B, 406, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(2)

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High Courts30 Aug 1996Allowed

Raj Kumar Mahto Vs State of Bihar

Patna High Court · (1997) 1 BLJR 731 : (1996) 2 PLJR 601

Criminal Procedure Code, 1973 (CrPC) — Section 313

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High Courts30 Aug 1996Allowed

Arun Kumar Singh Vs State of Bihar

Patna High Court · (1997) 1 BLJR 599 : (1997) 1 PLJR 291

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 379, 411

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High Courts30 Aug 1996Dismissed

Kamta Singh Vs Bansh Rakhan Singh and Others

Patna High Court · (1997) 1 BLJR 238 : (1996) 2 PLJR 600

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482

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High Courts29 Aug 1996

LAL SARAF Vs STATE OF BIHAR and Another

Patna High Court · (1997) 141 CTR 247

Income Tax Act, 1961 — Section 132, 139, 148, 276CC, 279

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High Courts29 Aug 1996

Lal Saraf Vs State of Bihar and Another

Patna High Court · (1997) 224 ITR 306

Income Tax Act, 1961 — Section 139(2), 148, 276CC

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High Courts29 Aug 1996

Awadhesh Prasad Sinha and Another Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 598

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High Courts29 Aug 1996

Shri Gobardhan Jha Vs The Commissioner Bhagalpur Division and Others

Patna High Court · (1996) 2 PLJR 595

Bihar Money Lenders Act, 1974 — Section 12Transfer of Property Act, 1882 — Section 58

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High Courts28 Aug 1996Allowed

Pushpa Pandey and Others Vs Janardan Prasad Singh and Others

Patna High Court · (1997) ACJ 794 : (1996) 44 BLJR 1476

Motor Vehicles Act, 1988 — Section 168

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High Courts28 Aug 1996Dismissed

The State of Bihar Vs Dilip Kumar and Another

Patna High Court · (1997) 1 PLJR 806

Motor Vehicles Act, 1988 — Section 173

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High Courts28 Aug 1996

The Oriental Insurance Co. Ltd. Vs Shri Kesho Yadav and Others

Patna High Court · (1996) 08 PAT CK 0018

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 140

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High Courts27 Aug 1996

Kapleshwar Mandal Vs State of Bihar and Others

Patna High Court · (1996) 2 BLJR 1311

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High Courts27 Aug 1996Dismissed

Professor Arun Kumar Singh and Another Vs State of Bihar and Another

Patna High Court · (1997) CriLJ 661 : (1996) 2 PLJR 585

Constitution of India, 1950 — Article 226, 227, 235, 32Criminal Procedure Code, 1973 (CrPC) — Section 197, 309, 407

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High Courts27 Aug 1996Dismissed

Keshab Ranjan Sen Vs Coal Inspection Service

Patna High Court · (1997) 1 BLJR 474

Arbitration Act, 1940 — Section 17, 30, 32, 33, 47Civil Procedure Code, 1908 (CPC) — Section 12, 2, 29, 47Constitution of India, 1950 — Article 14

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High Courts27 Aug 1996Allowed

Ram Naresh Singh and Others Vs Muni Singh Yadav and Others

Patna High Court · (1996) 2 PLJR 921

Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 137, 138, 139

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High Courts26 Aug 1996Dismissed

Vishwa Mohan Sinha Vs State of Bihar and Another

Patna High Court · (1997) 2 BLJR 1013 : (1996) 2 PLJR 570

Criminal Procedure Code, 1973 (CrPC) — Section 19, 190, 192, 200, 202

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High Courts26 Aug 1996Allowed

M/s Bihar Traders Vs The State of Bihar and Others

Patna High Court · (1996) 08 PAT CK 0017

Essential Commodities Act, 1955 — Section 7

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High Courts26 Aug 1996Allowed

Bihar Traders Vs The State of Bihar and Others

Patna High Court · (1996) 08 PAT CK 0012

Essential Commodities Act, 1955 — Section 7

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High Courts26 Aug 1996Allowed

Syed Zaki Imam Vs The State of Bihar and Others

Patna High Court · (1996) 2 PLJR 910

Patna Municipal Corporation Act, 1951 — Section 338, 388(1), 388(2)

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High Courts23 Aug 1996Allowed

S.C.I. (India) Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 459

Central Excises and Salt Act, 1944 — Section 22, 22(2), 27Constitution of India, 1950 — Article 14

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