High Courts23 Aug 1996Allowed
Usha Martin Industries Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1349
Central Sales Tax Act, 1956 — Section 14, 15
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 13 of 32
High Courts23 Aug 1996
Commissioner of Income Tax Vs Lawly Enterprises (P.) Ltd. Lawly Enterprises (P.) Ltd. Vs Commissioner of Income Tax
Patna High Court · (1996) 08 PAT CK 0037
High Courts23 Aug 1996Allowed
Mohd. Hashim and Another Vs Abdul Sattar and Another
Patna High Court · (1996) 08 PAT CK 0031
High Courts23 Aug 1996
Income Tax Officer Vs Income Tax Appellate Tribunal and Another
Patna High Court · (1996) 08 PAT CK 0026
High Courts23 Aug 1996Allowed
Mukhlal Ram Vs The State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0005
High Courts22 Aug 1996Dismissed
P.V. Narasimha Rao Vs State (CBI/SPE)
Patna High Court · (1997) 1 BLJR 263
Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 120B, 420
High Courts22 Aug 1996
Anita Ruby Paul Vs Sandeep Paul and Another
Patna High Court · (1996) 08 PAT CK 0045
High Courts22 Aug 1996Allowed
Kumari Kiran Chaudhary Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 12
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 11(1), 32B, 5(1)
High Courts21 Aug 1996Allowed
Bihar Pensioner Samaj Vs The State of Bihar and Another
Patna High Court · (1996) 08 PAT CK 0063
High Courts21 Aug 1996Allowed
Rajendra Pd. Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 550
Bihar State Housing Board Act, 1982 — Section 29, 46Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 1996Allowed
Raj Kumar Prasad Vs State of Bihar
Patna High Court · (1997) 1 BLJR 584
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts20 Aug 1996
Md. Moinul Haque and Others Vs State of Bihar and Another
Patna High Court · (1996) 08 PAT CK 0029
High Courts20 Aug 1996Allowed
Pinki Kumari Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 617
High Courts19 Aug 1996
Samastipur Zila Footpath Sangh and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 60
High Courts16 Aug 1996Dismissed
Girilal and Company Gun Factory Vs Union of India (UOI) and Others
Patna High Court · (1996) 08 PAT CK 0062
High Courts16 Aug 1996
Rai Vimal Krishna and Others Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 23
Patna Municipal Corporation Act, 1951 — Section 247, 247(1), 247(2), 247(3)
High Courts16 Aug 1996Allowed
Paritosh Kumar Choudhary and Others Vs National Textile Corporation (West Bengal, Bihar Assam and Orissa) Limited and Others
Patna High Court · (1996) 2 PLJR 651
Constitution of India, 1950 — Article 12, 14
High Courts16 Aug 1996
Deepak Kumar Poddar, Rajendra Kumar Poddar, Basudha Udyog and Smt. Prabhawati Devi Poddar Vs Union of India (UOI) and Others
Patna High Court · (1996) 08 PAT CK 0015
High Courts14 Aug 1996Dismissed
Jaichand Jain alias Jai Kumar Jain Vs Jai Ram Saraf and Others
Patna High Court · (1996) 08 PAT CK 0054
High Courts14 Aug 1996Allowed
Muneshwar Prasad and Another Vs Board of Revenue and Others
Patna High Court · (1997) 1 BLJR 140
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 10(3), 5