High Courts14 Aug 1996Dismissed
Ganesh Pd. Sarawgi and Others Vs State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0034
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 14 of 32
High Courts14 Aug 1996Dismissed
Bratendra Prasad Singh Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 443
Bihar and Orissa Municipal Act, 1922 — Section 29(2), 390C, 4(1)Parent Act — Section 29(2)
High Courts14 Aug 1996Allowed
Maheshwar Prasad and Others Vs Board of Revenue and Others
Patna High Court · (1996) 2 PLJR 538
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1982 — Section 10, 11(1), 15(1), 20(2), 32ABihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(2), 10(3), 11(1), 15(1)
High Courts13 Aug 1996Allowed
Dr. Ajay Kumar Vs The State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0056
High Courts13 Aug 1996Dismissed
Dr. Krishan Mohan Prasad Vs The State of Bihar
Patna High Court · (1996) 08 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 437(1), 439Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts13 Aug 1996Dismissed
Satyadeo Rai @ Satdeo Singh Vs Bhairav Singh and Others
Patna High Court · (1996) 2 PLJR 547
High Courts12 Aug 1996
Anamul Haque and Others Vs The Bihar State Road Transport Corporation
Patna High Court · (1997) 1 PLJR 199
High Courts12 Aug 1996
Prakash Kumar Singh and Another Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 21
High Courts09 Aug 1996Allowed
Satya Narain Jhunjhunwala Vs The State of Bihar and Others
Patna High Court · (1996) 08 PAT CK 0020
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 11, 3(5), 5, 5(2), 7Constitution of India, 1950 — Article 142
High Courts08 Aug 1996Dismissed
Nihal Chand Rastogi Vs Md. Islamuddin
Patna High Court · (1996) 2 PLJR 542
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(4), 14(8)
High Courts07 Aug 1996
Lala Satya Narain Prasad Vs Shri Laldeo Singh and Another
Patna High Court · (1997) 1 PLJR 911
High Courts07 Aug 1996Allowed
The High Court of Judicature at Patna and Others Vs R.C. Jain and Another
Patna High Court · (1996) 2 PLJR 574
Bihar Service Code, 1952 — Rule 73Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 1996Allowed
Nand Kishore Singh Etc. Vs The State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1289 : (1996) 2 PLJR 445
Constitution of India, 1950 — Article 14, 226, 243, 243F, 243K
High Courts06 Aug 1996Dismissed
Hindustan Petroleum Corporation Ltd. Vs Mohammad Amber Yunus and Another
Patna High Court · (1996) 08 PAT CK 0046
High Courts06 Aug 1996Allowed
Alakhdeo Singh and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1591
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 10A
High Courts06 Aug 1996Allowed
The State of Bihar and Another Vs Hardeo Singh
Patna High Court · (1996) 2 PLJR 916
Arbitration Act, 1940 — Section 16
High Courts06 Aug 1996Allowed
Kanahiya Kumar Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 473
High Courts06 Aug 1996
Patna University Retired Teachers Association and Others Vs The Patna University
Patna High Court · (1996) 2 PLJR 482
High Courts05 Aug 1996Dismissed
New India Assurance Co. Ltd. Vs Maimun Nisha and Others
Patna High Court · (1998) 2 ACC 264 : (1998) ACJ 50 : (1996) 44 BLJR 1542
Motor Vehicles Act, 1988 — Section 147, 173
High Courts05 Aug 1996Dismissed
National Insurance Co. Ltd. Vs Smt. Malti Devi and Others
Patna High Court · (1996) 2 BLJR 1239 : (1997) 2 PLJR 391
Motor Vehicles Act, 1988 — Section 95A