High Courts12 Sept 1996
Jnan Chandra Bhardwaj Vs State of Bihar and Others
Patna High Court · (1996) 2 PLJR 934
COURT ARCHIVE
Patna High Court judgments, 1996
625 judgments · page 11 of 32
High Courts12 Sept 1996Allowed
Hindusthan Petroleum Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · (1996) 09 PAT CK 0043
High Courts12 Sept 1996Allowed
Branch Manager, State Bank of India and Others Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (1996) 09 PAT CK 0037
High Courts12 Sept 1996
Dulahin Dhaneshra Kuer and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 603
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 10(3), 11(1), 32A
High Courts12 Sept 1996Allowed
Zonal Manager (East), Food Corporation of India and Others Vs Ranjit Kumar and Others
Patna High Court · (1996) 2 BLJR 1452
Arbitration Act, 1940 — Section 14, 20, 30, 39
High Courts12 Sept 1996
Union of India (UOI) Vs Gopaljee
Patna High Court · (1997) 1 ACC 431
Evidence Act, 1872 — Section 114Railway Claims Tribunal Act, 1987 — Section 23
High Courts11 Sept 1996Allowed
Lakhpati Rai Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 42
Criminal Procedure Code, 1973 (CrPC) — Section 145Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 22
High Courts11 Sept 1996Allowed
Smt. Subhadra Devi Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 24
Bengal Survey Act, 1875 — Section 45
High Courts09 Sept 1996Dismissed
Ajmul Ansari Vs The State of Bihar
Patna High Court · (1997) 2 PLJR 90
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302, 304, 304(1)
High Courts09 Sept 1996Dismissed
Reserve Bank of India and Others Vs Rana Ramdeo Singh
Patna High Court · (1996) 2 BLJR 1490
High Courts09 Sept 1996Allowed
Mukhlal Mahto and Another Vs State of Bihar
Patna High Court · (1996) 09 PAT CK 0046
High Courts09 Sept 1996Allowed
Krishna Narayan Sinha Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 612
Constitution of India, 1950 — Article 226, 227
High Courts08 Sept 1996Allowed
Vijay Kumar Thakur and Another Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 773
High Courts06 Sept 1996Allowed
Mahatam Rai and Manu Rai Vs The State of Bihar
Patna High Court · (1996) 2 PLJR 887
Penal Code, 1860 (IPC) — Section 395
High Courts06 Sept 1996Allowed
Dr. (Mrs.) Ranjana Sinha Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 683
High Courts03 Sept 1996Dismissed
Umesh Sharma and Others Vs State of Bihar and Others
Patna High Court · (1996) 2 BLJR 1493 : (1996) 2 PLJR 579
Constitution of India, 1950 — Article 14, 16, 311
High Courts03 Sept 1996Dismissed
Sk. Nasruddin Biri Merchant Ltd. Vs Assistant Collr., C. Ex.
Patna High Court · (1997) 90 ECC 50 : (1997) 90 ELT 50 : (1996) 2 PLJR 607
Central Excise Rules, 1944 — Rule 11, 143Central Excises and Salt Act, 1944 — Section 11(8), 11B, 11B(5)Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 1996Allowed
Sunbeam Pharmaceuticals Industries Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 169 : (1996) 2 PLJR 855
Constitution of India, 1950 — Article 14Drugs and Cosmetics Act, 1940 — Section 18, 23, 25, 33Drugs and Cosmetics Rules, 1945 — Rule 84A, 85
High Courts03 Sept 1996Dismissed
Bindeshwari Prasad Ambastha Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 740
High Courts03 Sept 1996Allowed
Natho Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1996) 2 PLJR 686