High Courts08 Jan 1952Dismissed
Palat Ahir Vs Baijnath Mahton and Others
Patna High Court · AIR 1952 Patna 338
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 1, Order 9 Rule 13, 115
COURT ARCHIVE
Patna High Court judgments, 1952
147 judgments · page 8 of 8
High Courts07 Jan 1952
Mohammad Anzar Husnain Vs State of Bihar and Others
Patna High Court · AIR 1952 Patna 220
Constitution of India, 1950 — Article 14, 19(1), 19(5), 246Essential Supplies (Temporary Powers) Act, 1946 — Section 3, 4, 6
High Courts07 Jan 1952Dismissed
Sarbeswar Mahata and Others Vs Chota Lakhiram Mahato and Others
Patna High Court · AIR 1952 Patna 268
Limitation Act, 1908 — Article 142, 144
High Courts03 Jan 1952Dismissed
Ram Prasad Narayan Sahi and Others Vs The State of Bihar and Others
Patna High Court · AIR 1952 Patna 194
Constitution of India, 1950 — Article 14, 226, 245Court of Wards Act, 1870 — Section 18Sathi Lands (Restoration) Act, 1950 — Section 2
High Courts02 Jan 1952
Purnendu Narayan Vs Akhouri Jagannath Prasad and Others
Patna High Court · AIR 1952 Patna 270
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Jan 1952Dismissed
Mt. Tulsi Dei Vs Satruhan Singh
Patna High Court · AIR 1953 Patna 34
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 17Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts02 Jan 1952
Mathura Nath Sah Deo and Another Vs Biria Uraon
Patna High Court · AIR 1952 Patna 285
Penal Code, 1860 (IPC) — Section 423