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Patna High Court judgments, 1952

147 judgments · page 7 of 8

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High Courts11 Feb 1952

Dhirendra Nath Banerji Vs Narhari Gir and Another

Patna High Court · AIR 1952 Patna 430

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
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High Courts08 Feb 1952

Fateh Chand Muralidhar Vs The Province of Bihar

Patna High Court · AIR 1952 Patna 296

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High Courts06 Feb 1952

Doma Sao Kishun Lal Vs State of Bihar

Patna High Court · AIR 1952 Patna 357 : (1953) 1 BLJR 196

Bihar Sales Tax Act, 1947 — Section 25, 32Limitation Act, 1908 — Section 12(2)Sales Tax Act, 1944 — Section 20(3), 21
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High Courts06 Feb 1952Dismissed

Shyama Kumari Vs Shyam Sunder Prasad Singh and Others

Patna High Court · AIR 1952 Patna 427

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 115
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High Courts04 Feb 1952

Kaniram Janki Das Vs The State of Bihar

Patna High Court · AIR 1953 Patna 10

Bihar Sales Tax Act, 1944 — Section 10(2), 10(3), 2, 5(2)Bihar Sales Tax Rules, 1944 — Rule 36
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High Courts01 Feb 1952Allowed

Dayanand Modi Vs Union of India(UOI)

Patna High Court · AIR 1952 Patna 373

Civil Procedure Code, 1908 (CPC) — Section 10, 115
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High Courts29 Jan 1952Allowed

Bihar Subai Sunni Majlis Awkaf Vs Sitaram and Another

Patna High Court · AIR 1953 Patna 32

Bihar Wakf (Amendment) Act, 1950 — Section 2Bihar Wakf Act, 1947 — Section 5, 5(1)Constitution of India, 1950 — Article 13, 19
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High Courts29 Jan 1952Dismissed

Kandhai Mahton and Another Vs Prasad Mahton and Another

Patna High Court · AIR 1952 Patna 290

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Suits Valuation Act, 1887 — Section 8
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High Courts25 Jan 1952

Harmukh Rai Jairam Das Vs State

Patna High Court · AIR 1952 Patna 278

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High Courts23 Jan 1952

Banarsi Lal Vs The Province of Bihar

Patna High Court · AIR 1952 Patna 291

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High Courts22 Jan 1952

Ramfal Thakur and Others Vs Mangal Chaudhury and Others

Patna High Court · AIR 1953 Patna 208

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1(2), Order 47 Rule 4(1), Order 47 Rule 7
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High Courts17 Jan 1952

Sasanka Sekhar Pal and Others Vs Dinanath Gorain and Others

Patna High Court · AIR 1952 Patna 271

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Contract Act, 1872 — Section 74Usury Laws Repeal Act, 1855 — Section 2
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High Courts16 Jan 1952Allowed

Mahadeb Mukherjee Vs Jagannath Prasad Sinha

Patna High Court · AIR 1952 Patna 389

Criminal Procedure Code, 1898 (CrPC) — Section 197
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High Courts15 Jan 1952

Sawal Ram Poddar Vs The State

Patna High Court · AIR 1953 Patna 137

Essential Supplies (Temporary Powers) Act, 1946 — Section 7Penal Code, 1860 (IPC) — Section 40
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High Courts15 Jan 1952Dismissed

Bishundeo Singh Vs Leyakat Ali Khan and Others

Patna High Court · AIR 1952 Patna 454

Bihar Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
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High Courts14 Jan 1952Allowed

Nandlal Agarwala Vs The State

Patna High Court · AIR 1953 Patna 136

Criminal Procedure Code, 1898 (CrPC) — Section 526
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High Courts11 Jan 1952Allowed

Kashi Prasad and Others Vs Baiju Paswan and Others

Patna High Court · AIR 1953 Patna 24

Court Fees Act, 1870 — Section 7Specific Relief Act, 1877 — Section 19, 27
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High Courts08 Jan 1952

Gulzar Chamar Vs Uggam Chamar and Others

Patna High Court · AIR 1952 Patna 242

Criminal Procedure Code, 1898 (CrPC) — Section 439
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High Courts08 Jan 1952Allowed

Manir Momin and Another Vs Kameshwar Singh and Others

Patna High Court · AIR 1952 Patna 275

Bihar Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Limitation Act, 1908 — Article 11
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High Courts08 Jan 1952

Raghubar Mandal Harihar Mandal Vs The State of Bihar

Patna High Court · AIR 1952 Patna 235

Bihar Sales Tax Act, 1944 — Section 10(2), 10(4), 21(3)Income Tax Act, 1922 — Section 23, 23(3), 23(4), 66
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