High Courts28 Mar 1952Dismissed
Harikrishna Sinha Vs The Patna University and Another
Patna High Court · AIR 1952 Patna 463
Constitution of India, 1950 — Article 133, 133(1), 226
COURT ARCHIVE
Patna High Court judgments, 1952
147 judgments · page 6 of 8
High Courts27 Mar 1952Allowed
Dalmia Jain and Co. Ltd. Vs Kalyanpore Lime Works Ltd. and Others
Patna High Court · AIR 1952 Patna 393
Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 10, 20, 55
High Courts26 Mar 1952Allowed
Lachhmi Narain Sahy and Another Vs Ashrafilal Sah and Others
Patna High Court · AIR 1952 Patna 428
Bihar Tenancy Act, 1885 — Section 13, 26A, 65
High Courts25 Mar 1952Dismissed
In Re: Babul Chandra Mitra
Patna High Court · AIR 1952 Patna 309
Constitution of India, 1950 — Article 226, 226(1)
High Courts19 Mar 1952Dismissed
P.K. Ganguly Vs G.R. Devi and Others
Patna High Court · AIR 1953 Patna 135
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 373(3), 373(4), 375, 375(1), 384
High Courts18 Mar 1952Dismissed
Hari Pada Mahapatra Vs Hari Charan Jamuda and Another
Patna High Court · AIR 1953 Patna 6
Civil Procedure Code, 1908 (CPC) — Section 110, 115Limitation Act, 1908 — Article 75
High Courts17 Mar 1952Allowed
Bansidhar Vs Upendra Mohan and Others
Patna High Court · AIR 1953 Patna 151
Limitation Act, 1908 — Article 120, 144
High Courts07 Mar 1952Dismissed
Badridas Vs Gour Chandra
Patna High Court · AIR 1952 Patna 392
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3
High Courts28 Feb 1952Dismissed
Madan Mohan Singh Vs Bhirgunath Singh and Others
Patna High Court · AIR 1952 Patna 283
Criminal Procedure Code, 1898 (CrPC) — Section 170, 344
High Courts27 Feb 1952Allowed
Sheonarayan Jaiswal and Others Vs State of Bihar
Patna High Court · AIR 1953 Patna 225
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)Penal Code, 1860 (IPC) — Section 161, 405, 415Prevention of Corruption Act, 1947 — Section 5(2), 6
High Courts27 Feb 1952
Narain Mishra Vs Mahanth Mishra and Others
Patna High Court · AIR 1952 Patna 421
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 4Evidence Act, 1872 — Section 92Limitation Act, 1908 — Article 12, 142, 144
High Courts25 Feb 1952Allowed
Gopal Ram and Others Vs Ram Prasad and Others
Patna High Court · AIR 1952 Patna 351
Partition Act, 1893 — Section 2
High Courts22 Feb 1952Allowed
Bhagwat Rai and Others Vs Ramasis Rai and Others
Patna High Court · AIR 1952 Patna 431
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58
High Courts21 Feb 1952Dismissed
Dhani Jha and Others Vs Ram Bahadur Sah and Others
Patna High Court · AIR 1952 Patna 303
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 142, 144
High Courts19 Feb 1952Allowed
Deo Saran Singh and Others Vs Barhu Singh and Others
Patna High Court · AIR 1952 Patna 286
Transfer of Property Act, 1882 — Section 76Trusts Act, 1882 — Section 90
High Courts19 Feb 1952
The State of Bihar Vs Sir Kameshwar Singh Bahadur
Patna High Court · AIR 1952 Patna 417 : (1952) 21 ITR 382
Bihar Agricultural Income Tax Act, 1938 — Section 2, 26Income Tax Act, 1922 — Section 34
High Courts18 Feb 1952Dismissed
Arthur Butler Worker''s Union Vs The Management of the Arthur Butler and Co. (Muzaffarpur) Ltd. and Others
Patna High Court · AIR 1952 Patna 447 : (1952) 2 LLJ 17
Constitution of India, 1950 — Article 226(1)Industrial Disputes Act, 1947 — Section 10(1)
High Courts14 Feb 1952Dismissed
Ramzan Momin and Others Vs Dasrath Raut and Others
Patna High Court · AIR 1953 Patna 138
Easements Act, 1882 — Section 18
High Courts14 Feb 1952
Chakori Mahton and Others Vs Mahadeo Singh and Others
Patna High Court · AIR 1952 Patna 433
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Feb 1952
Sailesh Kumar and Another Vs Rama Devi and Others
Patna High Court · AIR 1952 Patna 339
Specific Relief Act, 1877 — Section 9