High Courts16 Jul 1952Dismissed

State of Bihar Vs Ganauri Sao

Patna High Court · AIR 1953 Patna 55

Bihar Food Grains Control Order, 1947 — Section 3Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts15 Jul 1952Dismissed

Sagarmal Jain Vs Ramjiwan Sah

Patna High Court · AIR 1953 Patna 61 : (1953) 1 BLJR 132

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 17Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226
High Courts15 Jul 1952Allowed

State of Bihar Vs Mangal Singh

Patna High Court · AIR 1953 Patna 56

Criminal Procedure Code, 1898 (CrPC) — Section 403(2)Motor Vehicles Act, 1939 — Section 121Penal Code, 1860 (IPC) — Section 279, 304A, 338