High Courts21 Mar 1918
Mahabir Prasad Singh Vs Anup Narain Singh
Patna High Court · AIR 1918 Patna 377(1) : 46 Ind. Cas. 137
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 6 of 8
High Courts21 Mar 1918Dismissed
Raghubir Prasad Vs Misri Kahar
Patna High Court · (1918) 03 PAT CK 0011
High Courts20 Mar 1918
Chakrapani Nandi and Others Vs Srimati Gayamoni Dasi and Others
Patna High Court · AIR 1918 Patna 534 : 48 Ind. Cas. 228
Transfer of Property Act, 1882 — Section 43, 95
High Courts20 Mar 1918Dismissed
Srikishun Prasad Panjiar Vs Musammat Jeohasi Kuer
Patna High Court · (1918) 03 PAT CK 0012
High Courts19 Mar 1918
Kapilman Misser Vs Kokilman Misser and Others
Patna High Court · AIR 1919 Patna 581 : 62 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts14 Mar 1918
Bhairo Prasad Sahu Vs Ram Chandra Prasad
Patna High Court · (1918) 03 PAT CK 0004
High Courts04 Mar 1918
Sheikh Latafat Hussain Vs Kumar Kaliker Nand Singh
Patna High Court · (1918) 03 PAT CK 0010
High Courts01 Mar 1918
Baldeo Koeri and Another Vs Lakshmi Narayan Kuer and Others
Patna High Court · 56 Ind. Cas. 511
Criminal Procedure Code, 1898 (CrPC) — Section 115, 195Penal Code, 1860 (IPC) — Section 209
High Courts26 Feb 1918
Mushari Ram Manhari Vs Raj Kishore Lal
Patna High Court · (1918) 02 PAT CK 0030
High Courts26 Feb 1918Allowed
Shaikh Khoda Bukhsh Vs Bahadur Ali
Patna High Court · (1918) 02 PAT CK 0028
High Courts26 Feb 1918
Musammat Sohagbati Vs Sourendra Mohan Singh and Others
Patna High Court · AIR 1918 Patna 415 : 44 Ind. Cas. 661
Evidence Act, 1872 — Section 114Limitation Act, 1963 — Section 18
High Courts22 Feb 1918
Jadubans Panday Vs Ekram Rai and Others
Patna High Court · AIR 1918 Patna 457(2) : 44 Ind. Cas. 654
High Courts20 Feb 1918
Ernest Mylne Vs Nathu Sundi and Others
Patna High Court · AIR 1918 Patna 277 : 44 Ind. Cas. 887
High Courts14 Feb 1918
Charu Chandra Mitra Vs Sambhu Nath Pandey and Others
Patna High Court · AIR 1918 Patna 507 : 46 Ind. Cas. 358
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 105, 107
High Courts14 Feb 1918
Musammat Ramdei and Others Vs Chandrabali Bibi and Others Ram Kishun Joshi and Others Vs Musammat Ramdei and Others
Patna High Court · 44 Ind. Cas. 399
High Courts13 Feb 1918
Syed Shah Malhiuddin Ahmad Sajjadanashin Vs Mr. Syed Shah Athar Hossain
Patna High Court · AIR 1918 Patna 582(1) : 44 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)