High Courts14 May 1918
Himmat Mian and Others Vs Emperor
Patna High Court · AIR 1918 Patna 500 : 46 Ind. Cas. 296
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118, 119, 143, 144
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 4 of 8
High Courts14 May 1918
Kuber Nath Singh and Another Vs Gopal Narain Ram and Others
Patna High Court · AIR 1918 Patna 489(1) : 46 Ind. Cas. 238
High Courts14 May 1918
D. Sunder Vs Emperor
Patna High Court · AIR 1919 Patna 511 : 52 Ind. Cas. 282
Penal Code, 1860 (IPC) — Section 182
High Courts14 May 1918
Balbir Prasad Vs Jugul Kishore
Patna High Court · AIR 1918 Patna 646(2) : 46 Ind. Cas. 473
High Courts13 May 1918
Bindeswari Prasad Singh Vs Emperor
Patna High Court · AIR 1918 Patna 239 : 46 Ind. Cas. 413
Penal Code, 1860 (IPC) — Section 147
High Courts13 May 1918
Chaudra Hari Singh and Others Vs Tipan Prosad Singh and Others
Patna High Court · AIR 1918 Patna 496 : 46 Ind. Cas. 271
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts08 May 1918
Raja Dhakeswar Prasad Singh Vs Jioo Choudhry
Patna High Court · 46 Ind. Cas. 385
High Courts08 May 1918
Brijnandan Singh and Babu Jadunandan Singh Vs Maharaja Sir Rameshwar Singh Bahadur
Patna High Court · AIR 1918 Patna 497 : 46 Ind. Cas. 580
High Courts07 May 1918
Uttim Sahu and Others Vs Sheik Arzani and Others
Patna High Court · AIR 1918 Patna 220 : 46 Ind. Cas. 229
Bengal Tenancy Act, 1885 — Section 147A, 375
High Courts06 May 1918
Choudhri Har Prasad Rai Vs Brij Kishen Das
Patna High Court · (1918) 05 PAT CK 0001
High Courts30 Apr 1918
Babu Ramadhin Chaudhury Vs Musammat Kumodini Dassi
Patna High Court · (1918) 04 PAT CK 0022
High Courts30 Apr 1918
Subh Narayan Kuer and Others Vs Lakshmi Narain Kuer
Patna High Court · AIR 1918 Patna 650 : 46 Ind. Cas. 301
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts18 Apr 1918
Srimati Hemanigini Debi Vs Haridas Banerjee
Patna High Court · AIR 1918 Patna 525 : 46 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Section 107, 151
High Courts18 Apr 1918
Bhaiga Parida Vs Gannath Khandi
Patna High Court · AIR 1918 Patna 492 : 46 Ind. Cas. 569
Limitation Act, 1963 — Section 28, 4
High Courts17 Apr 1918
Satyabadi Gountia and Another Vs Bediadhar Bar Panda and Others
Patna High Court · AIR 1918 Patna 575 : 46 Ind. Cas. 392
High Courts16 Apr 1918
Maharaja Kunwar Manmath Nath Roy Vs Seikh Ameer Khan
Patna High Court · AIR 1918 Patna 389 : 46 Ind. Cas. 98