High Courts20 Jun 1918
Maharaja Sir Rameshwar Singh Bahadur of Darbhanga Vs Babu Hitendra Singh and Others
Patna High Court · AIR 1918 Patna 60 : 46 Ind. Cas. 655
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 3 of 8
High Courts20 Jun 1918
Dwarka Rai Vs Nathuni Koeri
Patna High Court · AIR 1918 Patna 658 : 46 Ind. Cas. 604
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 148
High Courts20 Jun 1918
Shaikh Kamaruddin Mandal and Others Vs Raja Thakur Barham and Others
Patna High Court · AIR 1918 Patna 306 : 46 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Section 141, 144, 47
High Courts06 Jun 1918
Mowar Raghubar Singh and Others Vs Gouri Charan Singh and Others
Patna High Court · 46 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Jun 1918
Sheo Nandan Prasad Singh Vs Emperor
Patna High Court · AIR 1918 Patna 108 : 46 Ind. Cas. 977
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 6Land Acquisition Act, 1894 — Section 18Penal Code, 1860 (IPC) — Section 395, 59
High Courts05 Jun 1918
Bankey Behary Singh and Others Vs Emperor
Patna High Court · AIR 1918 Patna 618 : 46 Ind. Cas. 523
Criminal Procedure Code, 1898 (CrPC) — Section 75, 77, 79, 80Penal Code, 1860 (IPC) — Section 224, 225, 353, 420
High Courts30 May 1918
Nand Lal Singh and Others Vs Musammat Bhagwati Koer and Others
Patna High Court · 46 Ind. Cas. 529
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts30 May 1918
Sham Lal Lohar Vs Emperor
Patna High Court · AIR 1918 Patna 667 : 46 Ind. Cas. 409
Penal Code, 1860 (IPC) — Section 379, 425, 426
High Courts30 May 1918
Musammat Hira Kuer Vs Palku Singh and Others
Patna High Court · AIR 1918 Patna 322 : 46 Ind. Cas. 479
Transfer of Property Act, 1882 — Section 60, 95
High Courts29 May 1918
Satya Deva Swami Vs Emperor
Patna High Court · AIR 1918 Patna 643 : 46 Ind. Cas. 525
Penal Code, 1860 (IPC) — Section 32, 323, 330, 348
High Courts28 May 1918
Ramdayal Mahto and Others Vs Uttim Mahto and Others
Patna High Court · AIR 1918 Patna 281 : 46 Ind. Cas. 255
High Courts27 May 1918
Rai Dalip Narain Singh and Mahanth Jugarnath Dass and Babu Bikrmajit Singh Vs Rai Baijnath Goenka Bahadur and Rai Baijnath Goenka Bahadur and Rai Baijnath Goenka Bahadur
Patna High Court · AIR 1918 Patna 418 : 46 Ind. Cas. 275
Civil Procedure Code, 1908 (CPC) — Section 151, 73
High Courts27 May 1918
Ram Kishun Lal Vs Jatadhari Lal and Others
Patna High Court · 46 Ind. Cas. 488
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts21 May 1918
Janakidas and Others Vs Raghunath Lal
Patna High Court · 46 Ind. Cas. 303
Criminal Procedure Code, 1898 (CrPC) — Section 263Penal Code, 1860 (IPC) — Section 160, 323, 34
High Courts17 May 1918
Mohammed Abdus Salam Vs Rani Kamalmukhi and Others
Patna High Court · AIR 1918 Patna 520 : 46 Ind. Cas. 316
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 May 1918
Nathuni Ram and Others Vs Musammat Sheo Koer and Others
Patna High Court · AIR 1918 Patna 452 : 46 Ind. Cas. 179
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 May 1918
Chowdhury Rameswar Misser and Another Vs Choudhury Sureshwar Misser and Others
Patna High Court · AIR 1918 Patna 564 : 46 Ind. Cas. 252
High Courts16 May 1918
Dhabari Mian Vs Gorakh Prasad
Patna High Court · AIR 1918 Patna 301(1) : 46 Ind. Cas. 517
Civil Procedure Code, 1908 (CPC) — Section 145, 145(4)
High Courts15 May 1918
Ram Sunder Rai Vs Ram Dheyan Ram
Patna High Court · AIR 1918 Patna 214 : 46 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Section 151Provincial Insolvency Act, 1920 — Section 34, 35, 47