High Courts16 Apr 1918
Sheikh Akbarali Vs Gopal Prasad Chole
Patna High Court · 46 Ind. Cas. 556
Bengal Tenancy Act, 1885 — Section 20
COURT ARCHIVE
Patna High Court judgments, 1918
160 judgments · page 5 of 8
High Courts12 Apr 1918Dismissed
Satya Charan Chandra Vs Satpir Mahanty
Patna High Court · (1918) 04 PAT CK 0009
High Courts11 Apr 1918
Asharfi Singh Vs Madhabeshwar Indra Narain Sahi
Patna High Court · (1918) 04 PAT CK 0021
High Courts11 Apr 1918
Muhammad Abdul Latif Vs Shaikh Habibur Rahman
Patna High Court · (1918) 04 PAT CK 0002
High Courts08 Apr 1918
Hari Lal Choudhry and Others Vs Emperor
Patna High Court · AIR 1919 Patna 361 : 53 Ind. Cas. 931
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts08 Apr 1918
Satish Chandra Ghosh Vs Kashi Sahu
Patna High Court · AIR 1918 Patna 249 : 46 Ind. Cas. 418
Contract Act, 1872 — Section 24
High Courts04 Apr 1918
Srish Chandra Ghose and Another Vs Sadhu Charan Routra
Patna High Court · AIR 1918 Patna 352(1) : 46 Ind. Cas. 84
High Courts26 Mar 1918
Sahdeo Narain Deo and Others Vs Kusum Kumari
Patna High Court · 46 Ind. Cas. 929
Evidence Act, 1872 — Section 145, 32
High Courts23 Mar 1918Allowed
Kishun Deyal Rai Vs Musammat Kulpati Kuer
Patna High Court · (1918) 03 PAT CK 0013
High Courts23 Mar 1918Dismissed
Sugrive Misser Vs Jogi Missir
Patna High Court · (1918) 03 PAT CK 0002
High Courts22 Mar 1918
Jhotu Lal Ghose Vs Ganouri Sahu
Patna High Court · 46 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Mar 1918Dismissed
East India Railway Company Vs Jago Ram
Patna High Court · (1918) 03 PAT CK 0007
High Courts21 Mar 1918
Janandan Prasad Thakur Vs Musammat Janabhati Thakurain
Patna High Court · (1918) 03 PAT CK 0019